Tribunals and Commissions17 Jul 2012
Pushpadevi Babulal Punamiya Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 370 : 2012 3 CPJ 309
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 22 of 47
Tribunals and Commissions17 Jul 2012
RAMDHARI DEVNARAYAN MISHRA Vs Dilip S Gada , Superior Builder , Kailash Khedkar , Jagannath Bhikaji Khadkar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 380
Tribunals and Commissions17 Jul 2012
Faizan M A Zaheer S/O Late M A Qayyum Vs Branch Manager Lic Sagar Road Miryalguda Nalgonda District , Divisional Manager Lic , Managing Director Lic , Sathia Murthy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 379 : 2012 3 CPJ 335
Tribunals and Commissions17 Jul 2012Revision Petition dismissed
Maruti Suzuki (India) Ltd Vs Ashu Bajaj
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 838
Tribunals and Commissions17 Jul 2012Revision Petition dismissed
Ritaben G. Modi Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 840
Tribunals and Commissions17 Jul 2012Revision Petition allowed
ORIENTAL INSURANCE CO. LTD. Vs ASHWANI KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 858 : 2013 1 CPJ 21
Tribunals and Commissions16 Jul 2012
Rajinder Singh Dogra Vs P N Gupta
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 367 : 2013 1 CPJ 286
Tribunals and Commissions16 Jul 2012
B P Mathew Project Engineer Vs Manager Axis Bank Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 366 : 2012 3 CPJ 312
Tribunals and Commissions16 Jul 2012
Harbans Singh S/O Hazara Singh Vs Cathey Pacific Airways
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 369 : 2012 3 CPJ 274
Tribunals and Commissions16 Jul 2012
SUB POST MASTER Vs Santosh Kaur W/O Late Parminder Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 368 : 2013 1 CPJ 566 : 2013 1 CPR 33
Tribunals and Commissions16 Jul 2012
Haryana State Urban Development Authority Through Its Chief Administrator , ESTATE OFFICER, HUDA Vs Deveshwer Kumar Kapila S/O Late A K Kapila
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 381 : 2012 3 CPJ 285
Tribunals and Commissions16 Jul 2012
Sbi Life Insurance Co Ltd Vs Kursheed Jahan Begum W/O Khaja Aliuddin , State Bank Of India Edi Bazara Branch
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 383 : 2012 3 CPJ 291
Tribunals and Commissions16 Jul 2012
Lic Of India Divisional Manager , Branch Manager Lici Vs Ajay Kumar , Vidya Devi W/O Late Shyopat Ram
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 382 : 2012 3 CPJ 288
Tribunals and Commissions16 Jul 2012
Pradeshik Co-Operative Dairy Federation Ltd Vs United India Insurance Co Ltd , United India Insurance Co. Ltd., Through Its Manager , United India Insurance Co. Ltd, Through Its Branch Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 384 : 2012 3 CPJ 268
Tribunals and Commissions16 Jul 2012Revision Petition dismissed
Post Master, Head Post Office, Una Vs GAMBHIR SINGH
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 848 : 2013 1 CPJ 15
Tribunals and Commissions13 Jul 2012
Prem Bala Vs Satinder Saluja
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 360 : 2012 3 CPJ 447
Tribunals and Commissions13 Jul 2012
Chander Parkash S/O Sh Shriram Vs Icici Lombard General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 361 : 2012 3 CPJ 444
Tribunals and Commissions13 Jul 2012
Sebastian M D S/O Devasya Vs M J Devadas S/O Joseph
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 362
Tribunals and Commissions13 Jul 2012
Gobind Pharm Chem Pvt Ltd Through Its Managing Director , M.L. Garga , AKASH JAIN , Sunil Bansal Vs Divisional Manager , National Insurance Co Ltd , Regional Manager , Branch Manager
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 363 : 2012 3 CPJ 345
Tribunals and Commissions13 Jul 2012
Proprietor Sri Venkateswara Enterprises Vs A Veerapandi Son Of P V Athiveeranan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 364 : 2012 3 CPJ 343