Tribunals and Commissions28 May 2012
S. P. Rajan Son of V. S. Subramanian Vs CSI Diocesan Council
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 171 : 2012 2 CPR 529 : 2012 3 CPJ 575
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 29 of 47
Tribunals and Commissions28 May 2012
LUDHIANA IMPROVEMENT TRUST Vs Nirmaljit Kaur D/o S. Narinder Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 189 : 2012 2 CPR 531 : 2012 3 CPJ 75
Tribunals and Commissions28 May 2012Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Asha Kaur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 810 : 2012 3 CPJ 588
Tribunals and Commissions28 May 2012Petition allowed
Kuwait Airways Corporation Vs Sushma Kashyap
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 809 : 2012 3 CPJ 587
Tribunals and Commissions25 May 2012
NIIT Ltd. NIIT House Vs Pooja Chugh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 168 : 2012 2 CPR 534 : 2012 3 CPJ 571
Tribunals and Commissions25 May 2012
Ganpati College of Engineering Vs Vijeta daughter of Sh. Mahima Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 180 : 2012 2 CPR 539 : 2012 3 CPJ 569
Tribunals and Commissions25 May 2012Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BIMLA DEVI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 808 : 2012 3 CPJ 586
Tribunals and Commissions25 May 2012Petition dismissed
AJMER SINGH Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 807 : 2012 3 CPJ 589
Tribunals and Commissions25 May 2012Petition dismissed
Kapil Chit Funds Pvt. Ltd Vs G. SURYANARAYANA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 806 : 2012 3 CPJ 64
Tribunals and Commissions25 May 2012
Nagpur Golden Transport Co Ltd Vs Vishwabharti Store
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 276 : 2012 3 CPJ 577
Tribunals and Commissions24 May 2012
Dakshin Haryana Bijli Vitran Nigam Ltd. Through its Supdt. Engineer Vs Sanjay Satsangi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 165
Tribunals and Commissions24 May 2012
Subash Trading Company Represented by its Proprietor Vs Divisional Manager New India Assurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 166 : 2012 2 CPR 555 : 2012 3 CPJ 591
Tribunals and Commissions24 May 2012
Oriental Insurance Company Ltd. Through Chief Manager Vs Steel and Metal Tubes (F) Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 167 : 2012 2 CPR 541 : 2012 3 CPJ 195
Tribunals and Commissions24 May 2012Petition dismissed
NARINDER KAUR Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 805 : 2012 3 CPJ 593
Tribunals and Commissions24 May 2012petitions are disposed
ANSAL HOUSING AND CONSTRUCTION LTD Vs V B Gautam
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 277 : 2012 3 CPJ 116
Tribunals and Commissions23 May 2012
Malkiat Kaur W/o Faqir Singh Vs LIC of India, Divisional Office, Model Town Road
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 177 : 2012 2 CPR 604 : 2012 3 CPJ 224
Tribunals and Commissions23 May 2012
R.P. Oberoi Son of Late Shri Dev Datt Oberoi Vs Vinod Bahl S/o Late Shri Behl Ram Bahi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 179 : 2012 2 CPR 606 : 2012 3 CPJ 128
Tribunals and Commissions23 May 2012dismissed
Preamavathy Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 803 : 2012 3 CPJ 62
Tribunals and Commissions23 May 2012Petition dismissed
UNITED INDIA INSURANCE CO. LTD Vs Ravi Gurung
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 804 : 2012 3 CPJ 222
Tribunals and Commissions23 May 2012dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Naseem Bano
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 802 : 2012 3 CPJ 208