Tribunals and Commissions18 May 2012Petition dismiss
AJAY SHARMA Vs Sanya Motors
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 726 : 2012 3 CPJ 1
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 31 of 47
Tribunals and Commissions17 May 2012
Bharti AXA General Insurance Company Ltd. Vs Pinky Kaushal,W/o- Krishan Baldev Kaushal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 162
Tribunals and Commissions17 May 2012Petition is allowed
REKHA JAIN Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 727 : 2012 3 CPJ 48
Tribunals and Commissions17 May 2012Appeal Dismissed
VIJAY KUMAR JAIN Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 725 : 2012 3 CPJ 55
Tribunals and Commissions17 May 2012dismissed
Bansilal B Shah Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 280 : 2012 3 CPJ 192
Tribunals and Commissions16 May 2012
Haryana Urban Development Authority through its Estate Officer, HUDA Vs Suresh Sharma S/o Gianender Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 141 : 2012 3 CPJ 34 : 2012 3 CPR 22
Tribunals and Commissions16 May 2012
Haryana Urban Development Authority Through its Estate Officer Vs Ramesh Chander Kapoor
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 142
Tribunals and Commissions16 May 2012
Amod Kumar Singh Vs Life Insurance Corporation of India Through Senior Divisional Manager Bhagalpur Division Office, Priyadarshini
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 161 : 2012 3 CPJ 42 : 2012 3 CPR 30
Tribunals and Commissions16 May 2012Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs VINOD KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 739 : 2012 3 CPJ 41
Tribunals and Commissions15 May 2012
Suresh Bhatia Vs Parmila Sharma W/o Shri Subhash Chander S/o Narain Dutt Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 136 : 2012 3 CPJ 186 : 2012 3 CPR 35
Tribunals and Commissions15 May 2012
Suresh Bhatia Vs ASHA RANI W/O SHRI RAJ KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 137
Tribunals and Commissions15 May 2012
New India Assurance Company Ltd Vs Harinder Paul Singh (Since deceased) Through his legal heirs
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 138 : 2012 3 CPJ 103 : 2012 3 CPR 46
Tribunals and Commissions15 May 2012
Amita Srivastava W/o Dr. B.K.Srivastava Vs Poonam Devi W/o Dev Nath Prasad
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 139 : 2012 3 CPJ 32 : 2012 3 CPR 49
Tribunals and Commissions15 May 2012
Sadashiv Gopinath Kirad Vs Suman Mohan Thekedar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 140 : 2012 3 CPJ 213 : 2012 3 CPR 32
Tribunals and Commissions15 May 2012
Uddalak S/O Ganapat Rao Kokashi Vs Electricity Supply Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 309 : 2012 3 CPJ 218
Tribunals and Commissions15 May 2012Petition dismissed
Jaipur Onkara Transport Corporation Vs Gautam Kankariya
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 795 : 2012 3 CPJ 70
Tribunals and Commissions15 May 2012Petitions are disposed
Vishnu Prasad Pasari Vs Jagdish Chandra Jawle
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 282 : 2012 3 CPJ 106
Tribunals and Commissions15 May 2012
Chl Apollo Hospital Indore Vs Ashish Sanyal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 281 : 2012 3 CPJ 29
Tribunals and Commissions14 May 2012
Rajinder Kumar Son of Om Prakash Purshottam Das Vs Haryana Urban Development Authority Through its Estate Officer Bhiwani, Haryana
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 134
Tribunals and Commissions14 May 2012
R.R. Singh AVV Vs Pratibha P. Gamre Jeemala Chawl Hanuman Nagar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 135 : 2012 2 CPJ 354 : 2012 3 CPR 56