Tribunals and Commissions25 Apr 2012
Krishna Auto Sales Head Office-cum-Main Showroom Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 127 : 2012 2 CPJ 485 : 2012 2 CPR 285
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 34 of 47
Tribunals and Commissions25 Apr 2012
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs Prime Health Care Products
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 148 : 2012 2 CPJ 520 : 2012 2 CPR 290
Tribunals and Commissions24 Apr 2012
Prahlad Sharma Vs ICICI Lombard General Insurance Co. And
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 125 : 2012 2 CPJ 498 : 2012 2 CPR 293
Tribunals and Commissions24 Apr 2012
LAC O. Yella Reddy Vs Narne Estates Private Limited Rep. by its Chairman And M.D.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 126 : 2012 2 CPJ 470 : 2012 2 CPR 296
Tribunals and Commissions24 Apr 2012
Jaswant Industries And Another Vs Chander Prakash Dewra Resident of Hotel Rawat, Behind Public Part, Jodhpur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 129 : 2012 2 CPJ 495 : 2012 2 CPR 254
Tribunals and Commissions24 Apr 2012
Jagdishbhai M. Sneth alias Soni Vs Surbhih Realtors India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 149 : 2012 2 CPJ 525
Tribunals and Commissions24 Apr 2012allowed
Himachal Pradesh State Forest Corporation Ltd Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 784 : 2012 2 CPJ 576
Tribunals and Commissions24 Apr 2012Petition DISMISSED
Shiv Garg Vs LUFTHANSA GERMAN AIRLINES
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 232 : 2012 2 CPJ 559
Tribunals and Commissions23 Apr 2012
Vasant Shankar Toraskar And Others Vs Shreeji Builders, Thro? Partner Mr. Purshottam Odhavji Solanki
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 124 : 2012 2 CPJ 473 : 2012 2 CPR 299
Tribunals and Commissions23 Apr 2012
President,Jamanlal Goenka College And Hospital Vs Rahul Paras Maru
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 150 : 2012 2 CPJ 542 : 2012 2 CPR 306
Tribunals and Commissions23 Apr 2012
Pawan Kumar Agrawal S/o Shri Ramkumar Agrawal Vs Assistant General Manager,Bank of Baroda
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 151 : 2012 2 CPJ 539 : 2012 2 CPR 310
Tribunals and Commissions23 Apr 2012
Ravindra Nagar Vs UJJAIN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 152 : 2012 2 CPJ 523
Tribunals and Commissions23 Apr 2012Petition disposed of
FIIT JEE LTD Vs Pramod Panwar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 233 : 2012 2 CPJ 562
Tribunals and Commissions20 Apr 2012
Lokesh Parashar Advocate Vs IDEA CELLULAR LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 123 : 2012 2 CPJ 635 : 2012 2 CPR 313
Tribunals and Commissions19 Apr 2012petition is dismissed
MAHABIR Vs C D Sharma
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 234 : 2012 3 CPJ 648
Tribunals and Commissions19 Apr 2012Petition allowed
APOLLO TYRES LTD Vs P Ayyavar Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 235 : 2012 2 CPJ 638
Tribunals and Commissions19 Apr 2012Petition dismissed
Agarwal Grain Syndicate Vs Shaskiya Vasahat Grahak
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 783 : 2012 2 CPJ 659
Tribunals and Commissions18 Apr 2012
DARSHAN SINGH Vs Pawan Bansal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 236
Tribunals and Commissions17 Apr 2012
Jagdish C Dighe Vs Ajara Urbanco-op Bank Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 121 : 2012 2 CPJ 480 : 2012 2 CPR 316
Tribunals and Commissions17 Apr 2012Petitions allowed
LIC OF INDIA Vs ANUPAMA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 782 : 2012 2 CPJ 672