Tribunals and Commissions10 Apr 2012
Rakesh Goyal Vs Delhi Development Authority Through its Director (H ? II) Vikas Sadan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 106 : 2012 2 CPJ 320 : 2012 2 CPR 366
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 36 of 47
Tribunals and Commissions10 Apr 2012
Tushar Dhananjay Mandlekar Vs Abhay Kumar Singh C.E.O., SBI Cards And Payment Services Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 107 : 2012 2 CPJ 322 : 2012 2 CPR 369 : 2012 2 UC 1208
Tribunals and Commissions10 Apr 2012
Rajasthan Financial Corporation Udyog Bhawan,Tilak Marg,Jaipur Vs Raj Bala Choudhary,W/O Shri Surendera Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 154 : 2012 2 CPJ 405
Tribunals and Commissions10 Apr 2012petitions are allowed
Mahyco Monsanto Bio Tech India Ltd Vs DODDABASAPPA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 241 : 2012 2 CPJ 436 : 2012 3 CPR 203
Tribunals and Commissions04 Apr 2012
Ashok Kumar Mittal Development Officer Vs Shanti Devi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 104 : 2012 2 UC 1110 : 2012 94 ALLLR 666
Tribunals and Commissions04 Apr 2012
Oriental Insurance Company Limited Through its Chief Manager Vs Additional Secretary, Chhattisgarh State Power Holding Co
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 105 : 2012 2 CPJ 303 : 2012 2 CPR 374
Tribunals and Commissions04 Apr 2012
Secretary, Ministry of Commerce, Govt. of India, Udyog Bhawan Vs Vinod And Company
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 117 : 2012 2 CPJ 431 : 2012 2 CPR 392
Tribunals and Commissions04 Apr 2012Petition dismissed
SAHARA INDIA Vs Rekha Dey
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 779 : 2012 2 CPJ 571
Tribunals and Commissions04 Apr 2012Appeal is dismissed
Daddys Developers And Builders Vs S Kannan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 101 : 2012 2 CPJ 305 : 2012 2 CPR 384
Tribunals and Commissions04 Apr 2012Petition is disposed of
Regional Manager C-2 Scooter India Ltd Vs Momna Gauri
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 102 : 2012 2 CPJ 301 : 2012 2 CPR 389
Tribunals and Commissions04 Apr 2012Petition is disposed of
Tata Motors Limited Through Its Regional Manager Regional Vs SUNIL KUMAR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 100 : 2012 2 CPR 379
Tribunals and Commissions04 Apr 2012
Branch Manager,Sahara India Vs Rekha Dey
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 216
Tribunals and Commissions04 Apr 2012
DELHI DEVELOPMENT AUTHORITY Vs MUKESH KUMAR JAIN
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 215
Tribunals and Commissions04 Apr 2012
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs Iffco-Tokio General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 99 : 2012 2 CPJ 312 : 2012 2 CPR 376 : 2012 2 UC 1133 : 2012 94 ALLLR 662
Tribunals and Commissions03 Apr 2012Petition allowed
Hp Coop. Society Shimla Hp Vs Gian Chand Kaplish
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 778 : 2012 2 CPJ 569
Tribunals and Commissions03 Apr 2012
Gautam Barua Vs Abhi Technologies
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 96 : 2012 2 CPJ 362 : 2012 2 CPR 394 : 2012 2 UC 1126 : 2012 94 ALLLR 665
Tribunals and Commissions03 Apr 2012Appeal Dismissed
General Manager, HP Coop.Society Shimla HP Vs Gian Chand Kaplish through his Legal Heirs
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 217
Tribunals and Commissions02 Apr 2012
INDIABULLS FINANCIAL SERVICES LTD Vs Varghese Skaria Koyikkal House, Greenpark
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 103 : 2012 2 CPJ 382 : 2012 2 CPR 395
Tribunals and Commissions02 Apr 2012
Vinod Kumar Tanwar Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 115 : 2012 2 CPJ 552 : 2012 2 CPR 399
Tribunals and Commissions02 Apr 2012
New India Assurance Co. Ltd. Vs Satvinder Kaur
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 116 : 2012 2 CPJ 413 : 2012 2 CPR 401