Tribunals and Commissions29 Nov 2012Petition dismissed
Panipat Thermal Power Station Hpgcl Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 897 : 2013 1 CPJ 114
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 2 of 47
Tribunals and Commissions29 Nov 2012Petition dismissed
Sripathi U Vs Vicent Dâ?TAlmeida
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 830 : 2013 1 CPJ 3
Tribunals and Commissions29 Nov 2012Petition dismissed
United India Insurance Company Ltd.- Vs Renuka Anandrao Jogdana
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 903 : 2013 1 CPJ 132
Tribunals and Commissions29 Nov 2012Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Sunita Bhatia
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 902 : 2013 1 CPJ 128
Tribunals and Commissions27 Nov 2012Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs C.P. Sinha
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 896 : 2013 1 CPJ 109
Tribunals and Commissions27 Nov 2012Petition dismissed
KISAN Vs ICICI BANK LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 901 : 2013 1 CPJ 127
Tribunals and Commissions27 Nov 2012Appeal dismissed
J.S. Global Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 898 : 2013 1 CPJ 119
Tribunals and Commissions26 Nov 2012Petition dismissed
Indolabs Ltd. Vs Inland Road Transport Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 873 : 2013 1 CPJ 30
Tribunals and Commissions26 Nov 2012
RAILWAY BOARD Vs Swagat Kumar Mohanty
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 900 : 2013 1 CPJ 124
Tribunals and Commissions26 Nov 2012Appeal dismissed
Indiana Audio Equipment Vs Raj Wadhawan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 899 : 2013 1 CPJ 122
Tribunals and Commissions23 Nov 2012Revision Petition dismissed
DIN DAYAL Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 839 : 2013 1 CPJ 10
Tribunals and Commissions23 Nov 2012Petition dismissed
KANPUR DEVELOPMENT AUTHORITY Vs Naresh Kumar Rawat
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 831 : 2013 1 CPJ 4
Tribunals and Commissions22 Nov 2012Revision Petition dismissed
RAM KUMAR Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 833 : 2013 1 CPJ 5
Tribunals and Commissions22 Nov 2012Appeal dismissed
Tuni Moharana Vs Lipika Pattasingh and Anr.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 952 : 2014 1 CPJ 219
Tribunals and Commissions21 Nov 2012Petition dismissed
Prahlad S/O Jagnath Ji Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2012 4 CPJ 770
Tribunals and Commissions21 Nov 2012Petitions dismissed
CHIEF POST MASTER GENERAL Vs Chandni Kr. Rani Garai
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 926 : 2013 1 CPJ 234
Tribunals and Commissions21 Nov 2012Petitions dismissed
S.C. JAIN Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 905 : 2013 1 CPJ 138
Tribunals and Commissions21 Nov 2012Petition dismissed
Mohamed Yasuf S/O Late K Ahamed Sab Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2012 4 CPJ 760
Tribunals and Commissions20 Nov 2012Petition dismissed
Punjab Urban Planning And Development Authority, Now Greater Mohali Area Development Authority Vs VIJAY KUMARI
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 893 : 2013 1 CPJ 75
Tribunals and Commissions20 Nov 2012Revision Petition dismissed
Nandini Bhajipala Va Falfalawal Utpadak Sahakari Sangh Maryadit Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 832