Tribunals and Commissions15 Oct 2012
Shankar Woolen Pvt. Ltd Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 610
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 6 of 47
Tribunals and Commissions15 Oct 2012
Balina Ramulamma Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 611
Tribunals and Commissions15 Oct 2012
Ku. Jai D/O Deepak Patil Vs CHIEF ENGINEER , Regional Officer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 612
Tribunals and Commissions15 Oct 2012
SR. SUPERINTENDENT OF POST OFFICES Vs Pushpendra Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 613 : 2012 4 CPJ 722 : 2012 4 CPR 402
Tribunals and Commissions15 Oct 2012
M/S M.J.M. Properties , Prasad Ghosh Vs Kumaresh Majumdar , Prasenjit Sarkar , Bhaswar Sarkar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 614
Tribunals and Commissions15 Oct 2012
Tarun Industrial Corporation, , Balwinder Singh, Proprietor Vs Naveen Aggarwal , Puneet Aggarwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 632 : 2012 4 CPJ 651 : 2012 4 CPR 408
Tribunals and Commissions12 Oct 2012
KRISHAN KUMAR Vs SUB-DIVISIONAL OFFICER , Uttari Haryana Bijli Vitran Nigam Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 589
Tribunals and Commissions12 Oct 2012
COMMISSIONER Vs BRIJ BHUSHAN GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 590
Tribunals and Commissions12 Oct 2012
United India Insurance Co. Ltd Vs Paramjit Kumar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 591
Tribunals and Commissions12 Oct 2012
HARYANA URBAN DEVELOPMENT AUTHORITY , Estate Officer, Haryana Urban Development Authority, Vs Lata Mittal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 594
Tribunals and Commissions12 Oct 2012
M/S. A.G. Developers Vs Amar Kumar Chabra
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 595
Tribunals and Commissions12 Oct 2012
Krishna Institute Of Education And Technology , Chand Dutta, Principal, , Sh. Pawan Saini, Chairman, , Sh. S.P. Rana, Director, Vs Ravneet Kaur , Kurukshetra University,
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 596 : 2012 4 CPJ 623 : 2012 4 CPR 427
Tribunals and Commissions11 Oct 2012
K.L.Virmani , Secretary , General Manager Vs Krishna Dhar
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 587
Tribunals and Commissions11 Oct 2012
M/S Maruti Countrywide Auto Finance Services Pvt. Ltd Vs Raj Rani Agarwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 597
Tribunals and Commissions11 Oct 2012
Laxmi Devi Kakhani Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 598
Tribunals and Commissions11 Oct 2012
LIC OF INDIA Vs Shakuntala
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 615
Tribunals and Commissions11 Oct 2012
Debasish Banerjee Vs State of West Bengal , Soma Das , District Consumer Disputes Redressal Forum , President, Dcdrf , Member, Dcdrf , Amrendra Kumar Dass , Shrishankar Prasad Ghosh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 616
Tribunals and Commissions11 Oct 2012
Kingfisher Airlines Limited Vs Lata Sikri
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 629
Tribunals and Commissions11 Oct 2012Appeal dismissed
Amitara Industries Ltd Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2012 4 CPJ 661 : 2012 4 CPR 450
Tribunals and Commissions10 Oct 2012
T.P. Moidu Vs Alambath Meethal Fouzia , T. Moidu
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 599