Tribunals and Commissions03 Oct 2012
M/S. Jindal Photo Films Ltd Vs M/S. Navrang Roadways
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 622
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 8 of 47
Tribunals and Commissions03 Oct 2012
UNION OF INDIA Vs OM WATI
National Consumer Disputes Redressal Commission · 2012 4 CPR 292 : 2013 4 CPJ 778
Tribunals and Commissions03 Oct 2012
M/S Rajesh Brick Field Vs Ram Naresh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 621
Tribunals and Commissions01 Oct 2012
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SURINDER PAUL
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 575
Tribunals and Commissions01 Oct 2012
Saavi Gupta , Sanjeev Gupta Vs Omaxe Azorim Developers Pvt. Ltd , Rohtas Goel , Sunil Goel , Vice President
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 576
Tribunals and Commissions01 Oct 2012
Singhal Finstock (P) Ltd , Anish Singhal Vs Jaypee Infratech Ltd , Jaiprakash Associates Ltd , Renaissance Realty
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 577
Tribunals and Commissions01 Oct 2012
Rajasthan Art Emporium Vs KUWAIT AIRWAYS , Daga Air Agents
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 578
Tribunals and Commissions01 Oct 2012
Richa And Co Vs DLF Universal Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 580
Tribunals and Commissions01 Oct 2012
NATIONAL INSURANCE COMPANY LTD Vs Mayur Raj Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 624 : 2012 4 CPJ 580
Tribunals and Commissions01 Oct 2012
M/S Sun Pharmaceutical Industries Ltd Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 625
Tribunals and Commissions01 Oct 2012
Gandikota Subba Rao Vs G. Srinath
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 626
Tribunals and Commissions01 Oct 2012
SANJEEV Vs Proprietor Himalaya Equipments Sale
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 627
Tribunals and Commissions01 Oct 2012Petition dismissed
Surendra Kumar Sahoo Vs BRANCH MANAGER, INDUSIND BANK LTD
National Consumer Disputes Redressal Commission · 2012 4 CPJ 322 : 2012 4 CPR 313
Tribunals and Commissions01 Oct 2012
ISHRAT PARVEEN Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 581
Tribunals and Commissions01 Oct 2012
National Insurance Co. Ltd Vs SUBHASH CHANDER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 623
Tribunals and Commissions27 Sept 2012petition is accordingly dismissed
Santosh S/O Liladhar Aharwar Vs ICICI BANK LIMITED , N. S. Motors
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 572
Tribunals and Commissions27 Sept 2012
Satya Pal Bharti Vs CHAIRMAN , Executive Officer/X.E.N. , Assistant Executive Officer/S.D.O. , Nand Lal Bharti
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 639 : 2012 4 CPJ 807
Tribunals and Commissions26 Sept 2012
Amar Singh Sodhi Vs Sub Divisional Engineer
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 567 : 2012 4 CPJ 278
Tribunals and Commissions26 Sept 2012
Ambe Rice Mill, Kaithal Vs REGIONAL MANAGER , BRANCH MANAGER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 573
Tribunals and Commissions25 Sept 2012Appeal dismissed
PARTAP SINGH YADAV Vs HARYANA URBAN DEVELOPMENT AUTHORITY , ESTATE OFFICER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 574