Tribunals and Commissions10 Oct 2012
Anil Girulkar Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 600
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 7 of 47
Tribunals and Commissions10 Oct 2012
S. THANASEKARAN Vs City And Industrial Development Corporation
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 617
Tribunals and Commissions10 Oct 2012
S. Parameshwar Vs CHIEF POST MASTER
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 633
Tribunals and Commissions10 Oct 2012
NARESH KUMAR Vs RELIANCE GENERAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 634 : 2012 4 CPJ 493
Tribunals and Commissions09 Oct 2012
Acron Developers Pvt Ltd , John Britto , Amar Britto Vs Rajesh Malhotra , Deepa Amrita Malhotra , Rohan Malhotra , Pravan Malhotra
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 583
Tribunals and Commissions09 Oct 2012
ARVIND AGGARWAL , Hem Lata Bansi , Rekha Maini , M.P. Sharma Vs United India Insurance Co Ltd , Divisional Manager , A.G.M. United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 584
Tribunals and Commissions09 Oct 2012
Sunil J. Varma , Mahadev G. Bhunesar , Tarun A. Khanna , Saroj Bala Yadav , Kaushal K. Tiwari , ANJU TIWARI , David Nesaraj , Grace Nesaraj Vs City And Industrial Development Corporation Ltd , Anita Khandelwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 588
Tribunals and Commissions09 Oct 2012
ATTAR SINGH Vs Reliance General Insurance Co
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 618
Tribunals and Commissions09 Oct 2012
HUDA Vs Major K.L. Monga
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 619
Tribunals and Commissions09 Oct 2012
Arihant Builders , MAGANBHAI M.SHAH , DHIRAJBHAI DEDHIA Vs GAURAV ANAND CO-OP. HOUSING SOCIETY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 601
Tribunals and Commissions08 Oct 2012
Sunit Enterprises Vs Mohanlal N Jogi
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 582 : 2012 4 CPJ 793 : 2012 4 CPR 245
Tribunals and Commissions08 Oct 2012
C N Mohan Raj Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 585 : 2012 4 CPR 247 : 2013 4 CPJ 784
Tribunals and Commissions05 Oct 2012
Santi Ranjan Chatterjee Vs Anuj Kumar Ray
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 620
Tribunals and Commissions05 Oct 2012Petition dismissed
JOGINDER SINGH Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 890 : 2013 1 CPJ 69
Tribunals and Commissions05 Oct 2012Petition dismissed
Dharam Kumar Agarwal Vs BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2012 4 CPJ 795 : 2012 4 CPR 258
Tribunals and Commissions04 Oct 2012
K. Venkat Ratnam Vs S.V.Nageshwara Rao
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 579 : 2012 4 CPJ 796 : 2012 4 CPR 265
Tribunals and Commissions04 Oct 2012
Axis Bank Ltd Vs Jagdish Chander Kudesia
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 604 : 2013 1 CPJ 6 : 2013 1 CPR 268
Tribunals and Commissions04 Oct 2012Appeal dismissed
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs Valsa Jose
National Consumer Disputes Redressal Commission · 2012 4 CPJ 839
Tribunals and Commissions03 Oct 2012
Poonam Constructions Through Its Partners , S. S. Girolla , Dipali Rajendra Girolla Vs Manjusha Ashok Dudhane
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 586 : 2012 4 CPJ 790 : 2012 4 CPR 278
Tribunals and Commissions03 Oct 2012
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs Jarnail Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 605