Tribunals and Commissions25 Sept 2012Appeal allowed
NEW INDIA ASSURANCE CO. LTD. Vs Shikha Bhatia
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 885 : 2013 1 CPJ 42
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2012
926 judgments · page 9 of 47
Tribunals and Commissions25 Sept 2012Appeal dismissed
Chittaranjan Halder Vs M/s Dolphin Nursing Home And Ors.
National Consumer Disputes Redressal Commission · 2012 4 CPJ 285
Tribunals and Commissions25 Sept 2012Petition dismissed
M/s. Sydney And Lydon Realtors And Associates, through its Managing Partner Cosme, Fransico Isidor Cabral Fernandes, Resident of 693, Shallom, Opp. Custom, Quarters Center, Alto Porvorim, Bardez Goa Vs M/s. Goa Motors Pvt. Ltd., Having its R
National Consumer Disputes Redressal Commission · 2012 4 CPJ 281
Tribunals and Commissions24 Sept 2012Petition dismissed
ASHOK LEYLAND LIMITED Vs Gopal Khan
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 920 : 2013 1 CPJ 201
Tribunals and Commissions24 Sept 2012Petition dismissed
RAJINDER SINGH Vs MAHINDRA AND MAHINDRA LIMITED
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 917 : 2013 1 CPJ 196
Tribunals and Commissions24 Sept 2012Appeal dismissed
Smt. Krishna Pabreja And Ors. Vs UCO Bank and Ors.
National Consumer Disputes Redressal Commission · 2012 3 UC 1886 : 2012 4 CPJ 229
Tribunals and Commissions21 Sept 2012
RAJINDER SINGH Vs RELIANCE GENERAL INSURANCE CO. LTD , District Social Welfare Officer , State Of Haryana Through District Collector , Sdo (Civil) Fatehbad District Fatehbad
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 564 : 2012 4 CPJ 277
Tribunals and Commissions21 Sept 2012
SNEH LATA Vs National Insurance Co. Ltd , MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 565 : 2012 4 CPJ 272
Tribunals and Commissions20 Sept 2012
Escorts Heart Institute And Research Centre Vs Harbans Kaur Chawla
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 529 : 2012 3 UC 1899
Tribunals and Commissions20 Sept 2012
NEW INDIA ASSURANCE CO. LTD Vs Lasa Footwear
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 640
Tribunals and Commissions20 Sept 2012
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Kamlesh Goel
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 945 : 2013 1 CPJ 544
Tribunals and Commissions19 Sept 2012
Jayantilal Trikambhai Brahambhatt , Maheshbhai Chimanbhai Patel Vs Abhinav Gold International Marketing Pvt. Ltd , Anil Kumar Birla , Murlidhar Birla , Sanjay Shankarlal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 530
Tribunals and Commissions19 Sept 2012
HARYANA AGRO INDUSTRIES CORPORATION LTD , H.A.I.C. Agro Research And Development Centre Vs Mahender Singh
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 566
Tribunals and Commissions18 Sept 2012
Mahindra Holidays And Resorts India Ltd Vs Vasantkumar H. Khandelwal
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 531 : 2012 4 CPJ 445
Tribunals and Commissions18 Sept 2012
New India Assurance Co. Ltd Vs K.M.Babu Reddy
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 532
Tribunals and Commissions18 Sept 2012
Oriental Insurance Co. Ltd Vs Mukesh Saxena
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 533
Tribunals and Commissions18 Sept 2012
National Insurance Co. Ltd Vs Jyothi Tobacco Traders
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 538 : 2012 4 CPJ 103
Tribunals and Commissions17 Sept 2012
Icici Prudential Life Insurance Co. Ltd Vs Chilakapati Sai Supraja
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 534
Tribunals and Commissions17 Sept 2012
HUDA Vs SUNIL GUPTA
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 535
Tribunals and Commissions17 Sept 2012
IND SWIFT LIMITED Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2012 0 NCDRC 537 : 2012 4 CPJ 148