Tribunals and Commissions29 Nov 2001Appeal allowed
United India Insurance Co. Ltd. Vs G. KODHAINACHIAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 86
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 4 of 46
Tribunals and Commissions29 Nov 2001Appeal dismissed
S.G.MALHOTRA Vs EM PEE MOTORS AND SCOOTERS (P) LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 195 : 2003 4 CPJ 186
Tribunals and Commissions29 Nov 2001Complaint Returned
Indian Acrylics Limited Vs F.E. HARDCASTLE And CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 387
Tribunals and Commissions29 Nov 2001
RAWAT BROTHERS Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 185
Tribunals and Commissions28 Nov 2001Allowed
SUKHMOHINDER PAL SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 2002 3 CPJ 223
Tribunals and Commissions28 Nov 2001Dismissed
PREMLATA DHAKONIA Vs DHEERAJ GARHA
National Consumer Disputes Redressal Commission · 2002 2 CPC 327 : 2002 3 CPJ 224
Tribunals and Commissions27 Nov 2001Appeal dismissed
Hindustan Motors Ltd. Vs G.P.SRIVASTAVA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 46
Tribunals and Commissions26 Nov 2001Appeal dismissed
ANIL BHASIN Vs MANAGING DIRECTOR, PIE SOLUTIONS SYSTEMS LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 428 : 2002 2 CLT 669 : 2002 2 CPR 81
Tribunals and Commissions26 Nov 2001Revision Petition partly allowed
Oriental Insurance Co. Ltd. Vs GARG ROLLER FLOUR MILLS
National Consumer Disputes Redressal Commission · 2003 2 CPJ 84 : 2003 3 CLT 436
Tribunals and Commissions26 Nov 2001Appeal dismissed
Santosh Kumari Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2002 2 CPJ 277
Tribunals and Commissions22 Nov 2001Complaint dismissed
K.R. PATEL And CO. Vs GENESIS WORLDWIDE SHIPPING CO.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 144
Tribunals and Commissions22 Nov 2001Revision Petition dismissed
P.L.MIGLANI Vs G.P.O.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 425
Tribunals and Commissions22 Nov 2001Revision Petition dismissed
JAI INDUSTRIES Vs N BABHRAIAH ACHARYA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 326
Tribunals and Commissions22 Nov 2001Appeal dismissed
RENU KAPOOR Vs EXECUTIVE ENGINEER (D), SHALIMAR BAGH
National Consumer Disputes Redressal Commission · 2002 2 CPC 18 : 2002 2 CPJ 109
Tribunals and Commissions21 Nov 2001Appeal allowed
KAMAL AND COMPANY Vs Anil Kumar Daga
National Consumer Disputes Redressal Commission · 2002 2 CPR 57 : 2005 1 CLT 612 : 2005 1 CPC 377 : 2005 1 CPJ 101
Tribunals and Commissions21 Nov 2001Application dismissed
Mohinder Gupta Vs FRONTIER CONSTRUCTIONS CO.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 397
Tribunals and Commissions21 Nov 2001Appeal allowed
Haryana State Vs Jaswant
National Consumer Disputes Redressal Commission · 2002 1 CPR 171 : 2002 2 CLT 314 : 2006 1 CLT 430 : 2006 1 CPC 452 : 2006 1 CPJ 62
Tribunals and Commissions21 Nov 2001Revision Petition allowed
HARYANA STATE ELECTRICITY BOARD Vs RATTAN LAL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 138
Tribunals and Commissions21 Nov 2001Appeal partly allowed
S.MUNAFA Vs GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 181
Tribunals and Commissions21 Nov 2001
UNITED INDIA INSURANCE CO. LTD. Vs GURDEV KAUR
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 36 : 2002 3 CPJ 134