Tribunals and Commissions20 Nov 2001Appeal dismissed
New India Assurance Co. Ltd. Vs Kailash Rai
National Consumer Disputes Redressal Commission · 2002 3 CPJ 141
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 5 of 46
Tribunals and Commissions20 Nov 2001Appeal dismissed
SHIVAJI TATYABA SANAP Vs JIJABAI SHIVARAM SAGALE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 345
Tribunals and Commissions19 Nov 2001Petitions dismissed
KERALA CONSUMER PROTECTION CENTRE Vs DISTRICT EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 2002 1 CLT 486 : 2002 1 CPR 90 : 2002 2 CPJ 142
Tribunals and Commissions19 Nov 2001Complaint partly allowed
DEVI RANI Vs N. PRAKASH RAO
National Consumer Disputes Redressal Commission · 2002 3 CPJ 123
Tribunals and Commissions19 Nov 2001Complaint dismissed
Hassan Ali Khan Vs B.SESHAGIRI RAO AND SONS INDUSTRIES LIMITED
National Consumer Disputes Redressal Commission · 2002 3 CPJ 137
Tribunals and Commissions19 Nov 2001
TELECOM DISTRICT MANAGER, DEPARTMENT OF TELECOMMUNICATION, HOSHIARPUR, PUNJAB Vs KAMALJIT KAUR, PRINCIPAL, JIWAN JOT SENIOR MODEL SCHOOL, SAROOP NAGAR, HOSHIARPUR, PUNJAB
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 4 : 2002 1 CPR 84 : 2005 2 CPJ 139
Tribunals and Commissions16 Nov 2001Appeal dismissed
VENSON TRANSPORT Vs MAHALAKSHMI TRUST
National Consumer Disputes Redressal Commission · 2002 3 CPJ 100
Tribunals and Commissions15 Nov 2001Appeal dismissed
Sulakhan Singh Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2002 1 CLT 305 : 2002 1 CPC 249 : 2002 1 CPR 360 : 2002 2 CPJ 11
Tribunals and Commissions13 Nov 2001Complaint partly allowed
J. SRIRAM MURTHY Vs P. SRINIVASA RAO
National Consumer Disputes Redressal Commission · 2002 3 CPJ 116
Tribunals and Commissions12 Nov 2001Dismissed
DINESH COLD STORAGE Vs PHOOL CHAND
National Consumer Disputes Redressal Commission · 2003 3 CPJ 569
Tribunals and Commissions12 Nov 2001Appeal dismissed
SUBRAIA KUMAR GHOSH Vs ADIT DEY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 431 : 2002 2 CPR 3
Tribunals and Commissions12 Nov 2001Appeal dismissed
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVN. Vs RANVEER SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 536
Tribunals and Commissions12 Nov 2001Appeal dismissed
SANDHYA R SANYAL Vs Behala BALANANDA B.HOSPITAL
National Consumer Disputes Redressal Commission · 2002 1 CPJ 353
Tribunals and Commissions09 Nov 2001
Mahesh Chand Tyagi Vs Rajasthan Housing Board and Anr.
National Consumer Disputes Redressal Commission · 2002 4 AWC 310 : 2007 4 CPJ 300 : 2008 1 CPC 64
Tribunals and Commissions09 Nov 2001Revision Petitions allowed
Khivraj Motors Vs V.CHANDRABABU
National Consumer Disputes Redressal Commission · 2002 1 CLT 524 : 2002 1 CPR 111 : 2002 2 CPC 15 : 2002 2 CPJ 94
Tribunals and Commissions08 Nov 2001Petition dismissed
Gora Academy of Education, & Anr. Vs C. Vani, & Ors.
National Consumer Disputes Redressal Commission · 2002 4 AWC 308 : 2007 4 CPJ 384
Tribunals and Commissions08 Nov 2001
Arvind Kumar Shrivastava Vs K.K. Enterprises
National Consumer Disputes Redressal Commission · 2002 4 AWC 319 : 2007 4 CPJ 386
Consumer Protection Act, 1986, Section 2 - Definitions
Tribunals and Commissions07 Nov 2001
Punjab Urban Development Authority Vs Darshan Singh Sehgal
National Consumer Disputes Redressal Commission · 2002 4 AWC 317 : 2002 5 ALT 19
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions07 Nov 2001Revision Petition dismissed
HARISH CHANDRA PANDE Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 218
Tribunals and Commissions07 Nov 2001Appeal dismissed
RAJENDRA PRASAD SAXENA Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 264