Tribunals and Commissions19 Oct 2001Complaints dismissed
KISHORILAL SUDESH KUMAR METALS PVT. LTD. Vs JAIPUR VIDYUT VITRAN NIGAM LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 59
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 7 of 46
Tribunals and Commissions19 Oct 2001Complaint dismissed
REGISTRATION) THE DIRECTOR GENERAL (INVESTIGATION AND Vs HEWELET PACKARD (I) LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 63
Tribunals and Commissions19 Oct 2001Complaints dismissed
SAVITRI CON-CAST LTD. Vs JAIPUR VIDYUT VITRAN NIGAM LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 64
Tribunals and Commissions19 Oct 2001Appeal partly allowed
BANK OF BARODA Vs BALCHANDRA PRABHASHANKER JANI
National Consumer Disputes Redressal Commission · 2002 1 CLT 504 : 2002 1 CPC 468 : 2002 1 CPJ 310 : 2002 1 CPR 187
Tribunals and Commissions18 Oct 2001Appeals dismissed
SHRI PIPES LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 85
Tribunals and Commissions18 Oct 2001Revision Petition dismissed with costs
MEESA VARA LAKSHMI Vs M.ANURADHA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 79
Tribunals and Commissions18 Oct 2001Appeal partly allowed
New India Assurance Co. Ltd. Vs RASUL MOHAMMADBHAI AKBARBHAI MIRZA
National Consumer Disputes Redressal Commission · 2002 1 CLT 508 : 2002 1 CPC 466 : 2002 1 CPJ 244
Tribunals and Commissions17 Oct 2001Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs SHAH CLOTH HOUSE
National Consumer Disputes Redressal Commission · 2002 1 CPJ 467
Tribunals and Commissions17 Oct 2001Appeal dismissed
Kanpur Development Authority Vs MOHAN LAL DWIVEDI
National Consumer Disputes Redressal Commission · 2002 2 CPC 24 : 2002 2 CPJ 143 : 2003 1 CLT 46
Tribunals and Commissions17 Oct 2001Appeal allowed
SUBH LAXMI TRANSPORT SERVICE Vs PARTH TRADERS
National Consumer Disputes Redressal Commission · 2002 1 CPJ 294
Tribunals and Commissions16 Oct 2001Appeal allowed
MAHIPAL LAL Vs SUDAN SINGH BATOLLA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 249
Tribunals and Commissions15 Oct 2001Appeal No. 117/2001 allowed
Southern Railways Vs M.CHIDAMBARAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 34
Tribunals and Commissions15 Oct 2001Revision Petition dismissed
RAJA RAM MAURIYA Vs FLYING ROAD COMPANY
National Consumer Disputes Redressal Commission · 2002 0 CTJ 8 : 2002 2 CPJ 56 : 2002 2 CPR 147 : 2003 1 CLT 85
Tribunals and Commissions15 Oct 2001Appeal dismissed
MAYARANI RAM Vs CESC
National Consumer Disputes Redressal Commission · 2002 1 CPJ 458
Tribunals and Commissions15 Oct 2001
TRAXPO TRADING LTD. Vs FEDERAL BANK LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 11 : 2002 1 CPJ 31
Tribunals and Commissions15 Oct 2001
Ravilal Deviprasad Jaiswal Vs Arun Mangilal Rathod
National Consumer Disputes Redressal Commission · 2002 1 CPJ 33
Tribunals and Commissions12 Oct 2001Allowed
ANIRUDH PRASAD SRIVASTAV Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 2007 4 CPJ 125
Tribunals and Commissions12 Oct 2001Appeal dismissed
DEVELOPMENT BOARD And HOUSING COMMISSIONER, U.P. HOUSING Vs PURUSHOTTAM KUMAR
National Consumer Disputes Redressal Commission · 2002 1 CPJ 317
Tribunals and Commissions11 Oct 2001Revision Petition disposed of accordingly
GENERAL MANAGER, TELECOM Vs Narsingh Das
National Consumer Disputes Redressal Commission · 2002 1 CPC 685 : 2002 2 CPJ 53 : 2003 1 CLT 83
Tribunals and Commissions11 Oct 2001Revision Petition dismissed
Harendra Vs M.P.Grih Nirman Mandal
National Consumer Disputes Redressal Commission · 2002 0 CTJ 94 : 2002 2 CPC 131 : 2002 2 CPJ 48 : 2003 1 CLT 43