Tribunals and Commissions04 Oct 2001Dismissed
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD. Vs Indusind Bank Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPC 268 : 2002 1 CPR 2 : 2004 1 CPJ 24
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 9 of 46
Tribunals and Commissions03 Oct 2001Petition allowed
SENIOR DIVISIONAL MANAGER Vs RAKSHA GOYAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 92 : 2003 1 CLT 75
Tribunals and Commissions03 Oct 2001Ordered accordingly
D.D.TRIKHA Vs DEVINDER MAHANT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 116 : 2003 1 CLT 59
Tribunals and Commissions03 Oct 2001Revision Petition dismissed
HEMANT KUMAR CHHABRA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPC 274 : 2002 1 CPR 8 : 2004 1 CPJ 22
Tribunals and Commissions03 Oct 2001Appeal dismissed
National Insurance Co. Ltd. Vs PRATAP KUMAR DAS
National Consumer Disputes Redressal Commission · 2002 2 CPJ 67
Tribunals and Commissions03 Oct 2001Petition dismissed
RAM RAKSH PAL GUPTA Vs Ranjana
National Consumer Disputes Redressal Commission · 2002 1 CPR 146 : 2002 2 CLT 193 : 2002 2 CPJ 118
Tribunals and Commissions03 Oct 2001Application disposed of
ABHIMANYU BHATNAGAR Vs GHAZIABAD DEVELOPMENT AUTHORTY
National Consumer Disputes Redressal Commission · 2002 1 CPC 665 : 2002 2 CPJ 3 : 2003 1 CLT 269
Tribunals and Commissions01 Oct 2001Appeal dismissed
JAYALAKSHMY BUILDERS PVT. LTD. Vs SHEELA THOMAS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 392
Tribunals and Commissions01 Oct 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs VIDEOCON APPLIANCES
National Consumer Disputes Redressal Commission · 2002 2 CPJ 8
Tribunals and Commissions01 Oct 2001Revision Petition dismissed
State Bank of India Vs B.S. AGRICULTURAL INDUSTRIES (I)
National Consumer Disputes Redressal Commission · 2002 1 CPC 276 : 2002 1 CPR 11 : 2004 1 CPJ 23
Tribunals and Commissions01 Oct 2001Appeal dismissed
AMRENDRA KUMAR VERMA Vs BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 234
Tribunals and Commissions29 Sept 2001Ordered accordingly
K.C.BAGRECHA Vs BHOPAL DEVELOPMENT AUTHORITY , K.C.BAGRECHA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 310 : 2003 1 CPR 50 : 2003 2 CLT 196 : 2003 2 CPC 261
Tribunals and Commissions29 Sept 2001Complaint dismissed
Bhagwati Prasad Bajoria Vs GENERAL MANAGER, TATA ENGINEERING And LOCOMOTIVE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPC 545 : 2002 2 CLT 550 : 2002 2 CPJ 437 : 2002 2 CPR 99
Tribunals and Commissions28 Sept 2001Ordered accordingly
BHARATHI KNITTING CO. Vs British Airways
National Consumer Disputes Redressal Commission · 2002 2 CPJ 70 : 2003 1 CLT 26 : 2003 1 CPR 155
Tribunals and Commissions28 Sept 2001Revision Petition dismissed
Corporation of the City of Belgaum Vs SIDDANGOUDA ANNAPPAGOUDA PATIL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 166
Tribunals and Commissions28 Sept 2001Appeal dismissed
IQBAL HUSSAIN QUAZI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 CTJ 624 : 2002 2 CPC 303 : 2002 2 CPR 80 : 2002 3 CLT 147 : 2005 1 CPJ 95
Tribunals and Commissions28 Sept 2001C.A. dismissed
KUONI TRAVELS (INDIA) LTD. Vs THOMAS COOK (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 4
Tribunals and Commissions28 Sept 2001Revision Petition dismissed
K.NAGAIAH Vs Ch.Prabhakar
National Consumer Disputes Redressal Commission · 2002 3 CPJ 209
Tribunals and Commissions28 Sept 2001
SURYA FLOUR MILL Vs NEW INDIA MANUFACTURING CO. LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 30 : 2002 1 CPJ 79
Tribunals and Commissions28 Sept 2001
ARUNA TRIKHA Vs SEHRA MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 23 : 2002 1 CPJ 75