Tribunals and Commissions24 Sept 2001Revision Petition allowed
M.RAVINDRANATH Vs PRINCIPAL, MERCY COLLEGE, PALAKKAD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 158
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 11 of 46
Tribunals and Commissions24 Sept 2001Revision Petition dismissed
FRENCH EXPRESS Vs SRI DEVI SILK
National Consumer Disputes Redressal Commission · 2002 0 CTJ 117 : 2002 2 CPC 133 : 2002 2 CPJ 54 : 2003 1 CLT 49
Tribunals and Commissions24 Sept 2001Appeal dismissed
UCO BANK Vs MISALKAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 235
Tribunals and Commissions24 Sept 2001Appeal dismissed
GIAN CHAND AGGARWAL Vs DARSHANA DEVI
National Consumer Disputes Redressal Commission · 2002 1 CLT 355 : 2002 1 CPC 105 : 2002 1 CPJ 351
Tribunals and Commissions21 Sept 2001Appeal allowed
Neelam Kumari Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 165
Tribunals and Commissions20 Sept 2001Appeal partly allowed
New India Assurance Co. Ltd. Vs INTEGRATED ORGANIC PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CLT 557 : 2003 2 CPJ 15
Tribunals and Commissions20 Sept 2001Ordered accordingly
New India Assurance Co. Ltd. Vs KRISHNA COTTON FACTORY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 96
Tribunals and Commissions20 Sept 2001Appeal dismissed
SINGH INDIA EXPORT Vs FOBES COKAK LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 307
Tribunals and Commissions20 Sept 2001Appeal dismissed with costs
VIRENDER NARANG Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 2002 0 CTJ 886 : 2002 2 CPC 606 : 2002 3 CLT 484 : 2002 3 CPJ 279 : 2002 3 CPR 42
Tribunals and Commissions20 Sept 2001NOE discharged
ADHARSH RANI Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2002 1 CPJ 54
Tribunals and Commissions20 Sept 2001Complaint allowed
JAMES K.DANIEL Vs JAYALEKSHMI BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 392 : 2002 2 CPR 388 : 2002 3 CLT 208 : 2002 3 CPJ 150
Tribunals and Commissions20 Sept 2001Appeal allowed
SUB-POSTMASTER Vs ANIK LAL
National Consumer Disputes Redressal Commission · 2002 1 CLT 359 : 2002 1 CPJ 384 : 2002 1 CPR 248
Tribunals and Commissions20 Sept 2001
GHAZIABAD DEVELOPMENT AUTHORITY Vs Vishnu Datt Dimri
National Consumer Disputes Redressal Commission · 2002 1 CPR 151 : 2002 2 CLT 325 : 2002 3 CPJ 380
Tribunals and Commissions19 Sept 2001Ordered accordingly
JALANDHAR IMPROVEMENT TRUST Vs CHANNA RAM
National Consumer Disputes Redressal Commission · 2002 3 CPJ 373
Tribunals and Commissions19 Sept 2001Revision Petition allowed
Sterling Computers Ltd. Vs SOUNDARAJA MILLS LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPC 379 : 2003 1 CPJ 242 : 2003 1 CPR 600 : 2003 2 CLT 648
Tribunals and Commissions19 Sept 2001Revision Petition dismissed
GODREJ-G.E. APPLIANCES LTD. Vs MOTI DHARANI
National Consumer Disputes Redressal Commission · 2002 1 CLT 223 : 2002 1 CPC 277 : 2002 1 CPR 12 : 2002 3 CPJ 207
Tribunals and Commissions19 Sept 2001Appeal dismissed
THAI AIRWAYS INTERNATIONAL PUBLIC CO LTD Vs GARGI BASAK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 134
Tribunals and Commissions19 Sept 2001
ALFRAN REALTORS Vs MERLIN PINTO
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 16 : 2005 0 ACJ 213 : 2005 1 CPJ 94
Tribunals and Commissions17 Sept 2001
VIJAY KUMAR JAIN Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 6 : 2001 3 CPR 186 : 2002 1 CPC 205 : 2002 1 CPJ 26 : 2002 2 CLT 75
Tribunals and Commissions15 Sept 2001Complaint dismissed
S.GURUNATHAN (DEAD) Vs VIJAYA HEALTH CENTRE
National Consumer Disputes Redressal Commission · 2002 3 CPJ 211 : 2003 1 CLT 435 : 2003 1 CPR 222 : 2003 2 CPC 28