Tribunals and Commissions07 Sept 2001Appeal partly allowed
United India Insurance Co. Ltd. Vs AMIYA KANA BASU MAJUMDAR
National Consumer Disputes Redressal Commission · 2002 1 CLT 529 : 2002 1 CPR 271 : 2002 2 CPJ 187
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 13 of 46
Tribunals and Commissions07 Sept 2001Appeal dismissed
Abdul Hafeez Vs SHRIKANT AUTO
National Consumer Disputes Redressal Commission · 2002 2 CPJ 177
Tribunals and Commissions06 Sept 2001R.P.dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Reliance Industries Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 76
Tribunals and Commissions06 Sept 2001Appeal dismissed
POST MASTER GENERAL Vs Calcutta Telephones
National Consumer Disputes Redressal Commission · 2002 1 CPJ 299
Tribunals and Commissions05 Sept 2001Complaints disposed of
Vijay Vs CHIEF EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 2002 1 CPJ 55
Tribunals and Commissions05 Sept 2001Appeal dismissed
Branch Manager, State Bank of India Vs RAM SEVAK
National Consumer Disputes Redressal Commission · 2002 3 CPJ 12
Tribunals and Commissions04 Sept 2001Petition dismissed
GAMMON INDIA LTD. Vs GULMOHAR ESTATES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPR 86 : 2002 2 CLT 79 : 2002 3 CPJ 416
Tribunals and Commissions03 Sept 2001
Ram Ratan Mishra Vs Union of India, & Anr.
National Consumer Disputes Redressal Commission · 2002 2 AWC 128
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions03 Sept 2001Complaint dismissed
Prafulla Kumar Das Vs APOLLO HOSPITALS
National Consumer Disputes Redressal Commission · 2002 1 CLT 275 : 2002 1 CPC 349 : 2002 2 CPJ 106
Tribunals and Commissions03 Sept 2001Appeal dismissed
DATTANI AND CO. Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2001 3 CPR 410 : 2002 1 CLT 294 : 2002 2 CPJ 387
Tribunals and Commissions31 Aug 2001Revision Petition allowed
Union of India Vs Ganpat Singh
National Consumer Disputes Redressal Commission · 2002 2 CPJ 468
Tribunals and Commissions31 Aug 2001Appeal allowed
Block Development Officer Vs RAJALAXMI SATAPATHY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 455 : 2002 2 CPR 546 : 2003 1 CLT 39
Tribunals and Commissions31 Aug 2001Appeal dismissed
NRUSHINGHA CHARAN PRADHAN Vs SUPERINTENDENT OF POSTAL NORTH DIVN.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 446
Tribunals and Commissions31 Aug 2001Appeal dismissed
K.D.SEBASTIAN Vs ELECTRICITY BOARD THE ELECTRICAL INSPECTOR, KERALA STATE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 2 : 2003 1 CLT 460
Tribunals and Commissions31 Aug 2001Complaint dismissed
PARAMANANDA NAYAK Vs ADDITIONAL CHIEF DISTRICT MEDICAL OFFICER
National Consumer Disputes Redressal Commission · 2002 1 CPJ 408
Tribunals and Commissions31 Aug 2001Appeal allowed
SANTOSH KUMAR DIXIT Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPJ 488
Tribunals and Commissions31 Aug 2001Revision Petitions dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Darsh Kumar
National Consumer Disputes Redressal Commission · 2001 2 CPC 134 : 2002 1 CPJ 35 : 2002 2 CLT 671 : 2002 2 CPR 330
Tribunals and Commissions31 Aug 2001Revision Petition dismissed with costs
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs INTER PAL SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPR 132 : 2002 0 CTJ 9 : 2002 1 CPC 389 : 2002 2 CPJ 113
Tribunals and Commissions31 Aug 2001Appeal dismissed
GURU TEG BAHADUR SAHIB (CHARITABLE) HOSPITAL Vs D.K.NAYYAR
National Consumer Disputes Redressal Commission · 2002 0 CTJ 914 : 2002 1 CLT 357 : 2002 1 CPC 107 : 2002 1 CPJ 395 : 2002 1 CPR 442
Tribunals and Commissions30 Aug 2001Revision Petition dismissed
GHANSHYAM SINGH Vs Ajay Kumar
National Consumer Disputes Redressal Commission · 2003 3 CPJ 553