Tribunals and Commissions30 Aug 2001Appeals allowed
MANAGING DIRECTOR, DUGAR INDIA LTD. Vs SOBHANA NAIR P.N.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 195 : 2002 1 CPR 495 : 2002 2 CLT 404
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 14 of 46
Tribunals and Commissions30 Aug 2001Appeal dismissed
ARUN M.RAOOT Vs DISTRICT MANAGER, M/S. MAHATMA PHULE MAGASWARGA VIKAS MAHAMANDAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 247
Tribunals and Commissions29 Aug 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs COLGATE PALMOLIVE (I) LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 35
Tribunals and Commissions29 Aug 2001Appeal dismissed
STIC TRAVELS LTD. Vs HARCHARAN SINGH
National Consumer Disputes Redressal Commission · 2002 1 CLT 367 : 2002 1 CPJ 256
Tribunals and Commissions28 Aug 2001Appeal allowed
CHIEF POST MASTER Vs RAJIV BHARGAV
National Consumer Disputes Redressal Commission · 2003 3 CPJ 530
Tribunals and Commissions28 Aug 2001Complaint dismissed
DINESH KAUSHAL Vs K.K.KHURANA
National Consumer Disputes Redressal Commission · 2001 3 CLT 432 : 2002 1 CPC 448 : 2002 1 CPJ 414
Tribunals and Commissions28 Aug 2001Complaint dismissed
S.A.RAJA Vs BOARD
National Consumer Disputes Redressal Commission · 2002 3 CPJ 322
Tribunals and Commissions28 Aug 2001
ALKA NARAYANRAO GHOSEKAR Vs VENUGOPAL NAIDU
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 17 : 2001 3 CPR 135 : 2002 0 CTJ 134 : 2002 1 CLT 648 : 2002 1 CPC 391 : 2002 2 CPJ 69
Tribunals and Commissions27 Aug 2001
Haryana Urban Development Authority and another Vs Rajpal Khanna
National Consumer Disputes Redressal Commission · 2002 1 CPC 196 : 2002 2 AWC 150
Tribunals and Commissions27 Aug 2001
Rupchand S. Jain Vs Nusli Maneksha Randelia And Ors.
National Consumer Disputes Redressal Commission · 2002 1 CPC 379 : 2002 2 AWC 141
Tribunals and Commissions27 Aug 2001Complaint allowed
DEVENDRA KUMAR SHARMA Vs RESEARCH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 211
Tribunals and Commissions27 Aug 2001Appeal dismissed
KUNDAN LAL SHARMA Vs COL. H.S. BOPARAE
National Consumer Disputes Redressal Commission · 2002 1 CPC 453 : 2002 1 CPJ 277 : 2002 2 CLT 65
Tribunals and Commissions27 Aug 2001Appeal dismissed
Punjab State Civil Supplies Corporation Ltd. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPC 340 : 2002 1 CPJ 328 : 2002 2 CLT 63
Tribunals and Commissions27 Aug 2001Appeal allowed
SENIOR SUPDT. OF POST OFFICE Vs K.S.YADAV
National Consumer Disputes Redressal Commission · 2002 1 CPC 444 : 2002 1 CPJ 348
Tribunals and Commissions23 Aug 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Daewoo Motors India Limited
National Consumer Disputes Redressal Commission · 2002 3 CPJ 98
Tribunals and Commissions23 Aug 2001Appeal allowed
AMARJIT SINGH Vs JVG LEASING LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CLT 361 : 2002 1 CPJ 334
Tribunals and Commissions22 Aug 2001Complaint dismissed
DIRECTOR GENERAL (IAndR) Vs EAC TRADING PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 18
Tribunals and Commissions21 Aug 2001Appeal partly allowed
KULDEEP SINGH Vs CORPORATION LIMITED PUNJAB SMALL INDUSTRIES AND EXPORT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 87
Tribunals and Commissions21 Aug 2001NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs BOOLANI ENGINEERING CORPORATION
National Consumer Disputes Redressal Commission · 2002 1 CPJ 25
Tribunals and Commissions21 Aug 2001Appeal partly allowed
PUNJAB HOUSING DEVELOPMENT BOARD Vs PIARA SINGH
National Consumer Disputes Redressal Commission · 2002 2 CPJ 300