Tribunals and Commissions14 Aug 2001Complaint dismissed
BEST ELECTRODES INDUSTRY Vs M.P.AUDHOGIK KENDRA VIKAS NIGAM
National Consumer Disputes Redressal Commission · 2001 3 CPR 156 : 2002 0 CTJ 18 : 2002 1 CPC 374 : 2002 1 CPJ 1 : 2002 2 CLT 185
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 16 of 46
Tribunals and Commissions14 Aug 2001
APURVA SHARMA Vs CHIEF MANAGER-CUM-MANAGING DIRECTOR, HDFC
National Consumer Disputes Redressal Commission · 2001 0 ACJ 618 : 2001 0 NCDRC 20 : 2001 3 CPR 123 : 2002 0 CTJ 626 : 2002 1 CPC 190 : 2002 2 CLT 257 : 2002 2 CPJ 15
Tribunals and Commissions13 Aug 2001Appeal dismissed
New India Assurance Co. Ltd. Vs TAJ SUGAR WORKS
National Consumer Disputes Redressal Commission · 2002 2 CPC 120 : 2002 2 CPJ 43
Tribunals and Commissions13 Aug 2001Petition allowed with costs
A.R.GEETHA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPC 671 : 2001 3 CPJ 47 : 2001 3 CPR 39
Tribunals and Commissions13 Aug 2001Appeal dismissed
SONA ENTERPRISES Vs ALSHARIEF GROUP
National Consumer Disputes Redressal Commission · 2001 3 CPR 158 : 2002 0 CTJ 21 : 2002 1 CPC 376 : 2002 2 CLT 77 : 2002 2 CPJ 10
Tribunals and Commissions13 Aug 2001Complaint allowed with costs
HARYANA STORES (P) LIMITED Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2002 1 CPC 311 : 2002 1 CPJ 237
Tribunals and Commissions13 Aug 2001Appeal dismissed with costs
LUDHIANA IMPROVEMENT TRUST Vs Jasbir Singh
National Consumer Disputes Redressal Commission · 2002 1 CLT 396 : 2002 1 CPC 93 : 2002 1 CPJ 324
Tribunals and Commissions10 Aug 2001Appeal partly allowed
NATIONAL INSURANCE COMPANY Vs SHYAM INTERMEDIATES
National Consumer Disputes Redressal Commission · 2001 3 CPR 406 : 2002 1 CLT 296 : 2002 2 CPJ 391
Tribunals and Commissions09 Aug 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs TRIVENI ENGINEERING INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 76
Tribunals and Commissions09 Aug 2001Complaint dismissed
SHIYA SHARAN SINGH @ SHIYA SINGH Vs DEVELOPMENT BANK LTD.THE BRANCH MANAGER, BIHAR STATE CO-OPERATIVE LAND
National Consumer Disputes Redressal Commission · 2002 1 CPJ 27
Tribunals and Commissions09 Aug 2001Complaint dismissed
DEBU KR. GHOSH Vs USHA MARTIN TELECOM
National Consumer Disputes Redressal Commission · 2002 2 CPJ 175
Tribunals and Commissions09 Aug 2001
NEW INDIA ASSURANCE CO LTD Vs Patel Kanjibhai And Atmaram
National Consumer Disputes Redressal Commission · 2001 2 CPC 566 : 2001 3 CPJ 21
Tribunals and Commissions08 Aug 2001Petition disposed of
K.MAHABALA BHATT Vs K.Krishna
National Consumer Disputes Redressal Commission · 2001 3 CPR 137 : 2002 1 CPC 393 : 2002 2 CLT 310 : 2002 2 CPJ 127
Tribunals and Commissions08 Aug 2001NOE discharged
DIRECTOR GENERAL Vs GODREJ-GE APLIANCES LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 48
Tribunals and Commissions08 Aug 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs AMBIKA JEWELLERS
National Consumer Disputes Redressal Commission · 2002 2 CPJ 27
Tribunals and Commissions08 Aug 2001Revision Petition dismissed
MIHIR KUMAR MUKHERJEE Vs OF INDIA BRanch MANAGER, UNITED BANK
National Consumer Disputes Redressal Commission · 2002 0 CTJ 484 : 2002 2 CPC 128 : 2002 2 CPJ 38
Tribunals and Commissions08 Aug 2001Appeal allowed
AVAS AYUKT, U.P. AVAS EVAM VIKAS PARISHAD Vs Ramesh Chandra Gupta
National Consumer Disputes Redressal Commission · 2002 3 CPJ 148
Tribunals and Commissions07 Aug 2001Ordered accordingly
M.P.Housing Board Vs JAGAT KISHORE KHARE
National Consumer Disputes Redressal Commission · 2001 3 CPR 118 : 2002 1 CPC 186 : 2002 1 CPJ 24 : 2002 2 CLT 279
Tribunals and Commissions07 Aug 2001Revision Petition dismissed with costs
M.P.Housing Board Vs D.N.BHUJBAL
National Consumer Disputes Redressal Commission · 2001 3 CPR 104 : 2002 0 CTJ 26 : 2002 1 CLT 6 : 2002 2 CPC 130 : 2002 2 CPJ 21
Tribunals and Commissions07 Aug 2001Appeal allowed
Union of India Vs NARENDRA KUMAR TIWARI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 229