Tribunals and Commissions02 Aug 2001Revision Petition dismissed
RAJPUR SAHKARI AVAS SAMITI Vs Kusum Agarwal
National Consumer Disputes Redressal Commission · 2001 3 CPR 48 : 2002 1 CPJ 15 : 2002 2 CLT 295
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 18 of 46
Tribunals and Commissions02 Aug 2001Revision Petition dismissed
JNP AGRO-SYSTEMS PVT. LTD. Vs K.K.JOSE
National Consumer Disputes Redressal Commission · 2001 3 CPR 53 : 2002 1 CPJ 19 : 2002 2 CLT 108
Tribunals and Commissions02 Aug 2001Complaint dismissed
NEHA CREATIONS Vs AMERICAN PRESIDENT LINES
National Consumer Disputes Redressal Commission · 2002 2 CPJ 31
Tribunals and Commissions02 Aug 2001
SYED VAJIDALI SANGAMNEHERI Vs KHADIJA NURUDDIN BENGALI
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 28 : 2001 3 CLT 281 : 2001 3 CPR 33 : 2002 0 ACJ 35 : 2002 1 CPJ 17
Tribunals and Commissions02 Aug 2001
V.N.PURI Vs INDIAN AIRLINES CORPN.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 27 : 2001 3 CPR 59 : 2002 1 CPJ 20 : 2002 2 CLT 306
Tribunals and Commissions01 Aug 2001Revision Petition dismissed
S.D.O., HARYANA STATE ELECTRICITY BOARD Vs Amrit Singh
National Consumer Disputes Redressal Commission · 2001 3 CPR 68 : 2002 1 CPJ 16
Tribunals and Commissions01 Aug 2001Revision Petition allowed
Olympic Zippers Pvt. Ltd. Vs K.C.CHERIAN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 11
Tribunals and Commissions01 Aug 2001Appeal allowed
S.SOMASUNDARAM Vs CORRESPONDENT, SRI CHAKRAVARTHY INTERNATIONAL MARTICULATION ACADEMY
National Consumer Disputes Redressal Commission · 2001 3 CPR 60 : 2002 1 CLT 287 : 2002 1 CPJ 5
Tribunals and Commissions01 Aug 2001Complaint disposed of
Alok Kr.Mondal Vs CHIEF GENERAL MANAGER, CAL. TELEPHONES
National Consumer Disputes Redressal Commission · 2002 3 CPJ 233
Tribunals and Commissions31 Jul 2001Revision Petition dismissed with costs
GENERAL MANAGER, CALCUTTA TELEPHONES Vs TIMIR BARAN BHATTACHARJEE
National Consumer Disputes Redressal Commission · 2001 3 CPR 66 : 2002 1 CPJ 8
Tribunals and Commissions31 Jul 2001Ordered accordingly
RAJ KUMARI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 386 : 2002 1 CLT 430 : 2002 1 CPR 242 : 2002 2 CPJ 492
Tribunals and Commissions31 Jul 2001Appeal partly allowed
VICE CHAIRMAN, ALLAHABAD DEVELOPMENT AUTHORITY Vs ANAMI SHARAN VERMA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 348 : 2003 1 CLT 95
Tribunals and Commissions30 Jul 2001Appeal dismissed
R.R.GUPTA Vs ASHOK KUMAR JAISWAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 602
Tribunals and Commissions30 Jul 2001Appeal dismissed
Haryana Urban Development Authority Through its Estate Officer Vs K.K.KHANNA
National Consumer Disputes Redressal Commission · 2001 2 CPC 445 : 2001 3 CPJ 358 : 2002 1 CPR 335
Tribunals and Commissions27 Jul 2001Complaint allowed
P.C.CHANDAN Vs SHELTERS
National Consumer Disputes Redressal Commission · 2002 1 CPC 109 : 2002 2 CPJ 75
Tribunals and Commissions27 Jul 2001Appeal dismissed
Durga Prasad Vs TELECOMMUNICATION DEPARTMENT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 218 : 2003 2 CLT 135
Tribunals and Commissions27 Jul 2001Revision Petition allowed
PHOTO SPEED COMPANY Vs TARAK CHANDRA SARMA
National Consumer Disputes Redressal Commission · 2001 2 CPC 663 : 2001 3 CPJ 37
Tribunals and Commissions27 Jul 2001Appeal dismissed
SUB-DIVISIONAL OFFICER (PHONES) Vs Babu Khan
National Consumer Disputes Redressal Commission · 2002 2 CPJ 124 : 2003 1 CLT 86
Tribunals and Commissions26 Jul 2001Appeal dismissed
Pardeep Kumar Vs AKAI BARON INTERNATIONAL LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPC 455 : 2002 1 CLT 25 : 2002 1 CPJ 393
Tribunals and Commissions25 Jul 2001Appeal allowed
KUMAYON JAL SANSTHAN Vs SARVAJEET SINGH BORA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 610