Tribunals and Commissions25 Jul 2001Complaint dismissed
ACQUA MINERALS LIMITED-/ Vs HINDUSTAN COCA-COLA BEVERAGES PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 30
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 19 of 46
Tribunals and Commissions25 Jul 2001Appeal dismissed
Narendra Kumar Vs R.H.B.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 436
Tribunals and Commissions25 Jul 2001Appeal allowed
BRAJ NARAIN DWIVEDI Vs GORAKHPUR REGIONAL GRAMIN BANK
National Consumer Disputes Redressal Commission · 2003 3 CPJ 565
Tribunals and Commissions25 Jul 2001Revision Petitions disposed of
KIRAN REAL ESTATES And CONSTRUCTION Vs R.Venugopal Rao
National Consumer Disputes Redressal Commission · 2001 3 CPR 58 : 2002 1 CPJ 9 : 2002 2 CLT 470
Tribunals and Commissions24 Jul 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs JET AIRWAYS (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPJ 78
Tribunals and Commissions20 Jul 2001
P.M.G. Haryana Circle Vs Naraini Devi
National Consumer Disputes Redressal Commission · 2002 1 CPC 207 : 2003 2 AWC 69
Tribunals and Commissions20 Jul 2001Appeal dismissed
UTTAR PRADESH RAJYA SAHKARI KRISHI EVAM GRAMYA VIKAS BANK LIMITED Vs SHIV DAYAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 242
Tribunals and Commissions20 Jul 2001
UNION OF INDIA Vs GANGA SUGAR CORPN. LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 35 : 2001 2 CPC 665 : 2001 3 CPJ 36 : 2001 3 CPR 32
Tribunals and Commissions19 Jul 2001Appeal dismissed
BOMBAY DELHI GOODS CARRIER Vs MIRA RUBBER CORPORATION
National Consumer Disputes Redressal Commission · 2001 3 CLT 644 : 2002 0 CTJ 806 : 2002 1 CPC 33 : 2002 1 CPJ 203
Tribunals and Commissions19 Jul 2001Appeal disposed of
CONTINENTAL COMMERCIAL CO. LTD. Vs MOUSUMI ROY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 316
Tribunals and Commissions18 Jul 2001Appeal dismissed
Indian Express Newspapers (Bombay) Ltd. Vs District Manager, Telephones
National Consumer Disputes Redressal Commission · 2002 0 CTJ 916 : 2002 1 CPC 31 : 2002 2 CPJ 314
Tribunals and Commissions17 Jul 2001Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs NATURAL AGRO PRODUCTS LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 41
Tribunals and Commissions17 Jul 2001Complaint disposed of
AND REGISTRATION) Vs Videocon International Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 28
Tribunals and Commissions17 Jul 2001R.P. allowed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Carborundum Universal Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 36
Tribunals and Commissions17 Jul 2001Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND RESTRICTION) Vs PROGRESSIVE FINANCIAL SERVICES LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 38
Tribunals and Commissions16 Jul 2001Appeal dismissed
MANAGER, CENTRAL BANK OF INDIA Vs JOSE M.FRANCIS
National Consumer Disputes Redressal Commission · 2002 3 CPJ 113
Tribunals and Commissions13 Jul 2001Appeal disposed of
ONIDA SAKA LTD. Vs SUTOPA MAJUMDER
National Consumer Disputes Redressal Commission · 2001 3 CPJ 397 : 2001 3 CPR 189
Tribunals and Commissions13 Jul 2001Notice of Enquiry discharged
WESTFALIA SEPARATOR INDIA PVT. LTD. Vs ALFA LAVAL AGRI (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 103
Tribunals and Commissions13 Jul 2001Complaint dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs HOECHEST MARION RUSSEL LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 104
Tribunals and Commissions12 Jul 2001Petition dismissed with costs
Rajasthan Housing Board Vs Prakash Chand Jain
National Consumer Disputes Redressal Commission · 2001 2 CPC 664 : 2001 3 CPJ 34 : 2001 3 CPR 44