Tribunals and Commissions02 Jul 2001Ordered accordingly
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Sitapur Plywood Manufacturers Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 3
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 21 of 46
Tribunals and Commissions30 Jun 2001Appeal allowed
WORLD VIEW CABLE NETWORK Vs Gursharan Singh
National Consumer Disputes Redressal Commission · 2002 1 CPC 460 : 2002 1 CPJ 516
Tribunals and Commissions29 Jun 2001Appeal partly allowed
CANARA BANK Vs SAMSUDDIN KHAN
National Consumer Disputes Redressal Commission · 2001 3 CPR 240 : 2002 1 CPC 221 : 2003 3 CPJ 573
Tribunals and Commissions29 Jun 2001Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs MAHABIR PRASAD JAIN
National Consumer Disputes Redressal Commission · 2002 2 CPJ 269 : 2003 1 CLT 609
Tribunals and Commissions29 Jun 2001Complaint disposed of
ANAND CLOTH STORE Vs CHAIRMAN, NATIONAL INSurance CO. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 387 : 2002 2 CPR 177
Tribunals and Commissions29 Jun 2001Appeals dismissed
SECRETARY, CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. Vs PRADIPTA KUMAR MISHRA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 154 : 2002 3 CPR 118
Tribunals and Commissions29 Jun 2001Appeal allowed
U.P.State Electricity Board Vs KUNWAR BAHADUR SAXENA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 112 : 2003 2 CLT 136
Tribunals and Commissions28 Jun 2001Allowed
BHIMAN DAS Vs CHIEF POST MASTER GENERAL, RAJASTHAN CIRCLE
National Consumer Disputes Redressal Commission · 2004 3 CPJ 119
Tribunals and Commissions28 Jun 2001Appeal disposed of
CENTRAL BANK OF INDIA Vs PRAVIN JAGJIVAN GOSALIA
National Consumer Disputes Redressal Commission · 2002 1 CLT 682 : 2002 1 CPC 580 : 2002 1 CPR 449 : 2002 2 CPJ 462
Tribunals and Commissions27 Jun 2001Appeal partly allowed
ANBROS MOTORS (P) LTD. Vs Om Parkash Seth
National Consumer Disputes Redressal Commission · 2001 2 CPC 457 : 2002 1 CLT 150 : 2002 2 CPJ 358
Tribunals and Commissions26 Jun 2001Appeal dismissed
NIRMALA DEVI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2002 1 CLT 319 : 2002 1 CPJ 89 : 2002 1 CPR 83
Tribunals and Commissions26 Jun 2001Appeal dismissed
MANAGING DIRECTOR, A.P. COOPERATIVE HOUSING SOCIETIES FED. LTD. Vs CHEKURI SRINIVASA RAO
National Consumer Disputes Redressal Commission · 2002 1 CPJ 524
Tribunals and Commissions26 Jun 2001Appeal dismissed
ROPAR IMPROVEMENT TRUST Vs MANMOHAN KAUR
National Consumer Disputes Redressal Commission · 2001 3 CLT 702 : 2002 1 CPJ 461
Tribunals and Commissions26 Jun 2001Appeal dismissed
MACHINENI RAMA RAO Vs PADMAVATHI @ PADMA SREE
National Consumer Disputes Redressal Commission · 2002 1 CPJ 380
Tribunals and Commissions21 Jun 2001Appeal allowed
C.E.S.C. Ltd. Vs KUMARPARA TEXTILE MILLS PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 328
Tribunals and Commissions20 Jun 2001Appeal dismissed
Zaibunnisa Vs PROPRIETOR, RAJADHANI HOTEL
National Consumer Disputes Redressal Commission · 2002 1 CPJ 252 : 2002 2 CPR 56
Tribunals and Commissions20 Jun 2001Appeal dismissed
National Insurance Co. Ltd. Vs G.R.P. INVEST PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 519
Tribunals and Commissions20 Jun 2001Appeal allowed
SYED MUKARRAM ALI Vs GENERAL MANAGER, STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 223
Tribunals and Commissions20 Jun 2001Appeal dismissed
PRABIR KR.DAS Vs UCO BANK (MALDA BRANCH)
National Consumer Disputes Redressal Commission · 2002 2 CPJ 286
Tribunals and Commissions19 Jun 2001Appeal disposed of
Bajaj Auto Ltd. Vs A.NAGESWAR RAO
National Consumer Disputes Redressal Commission · 2001 3 CPJ 417