Tribunals and Commissions11 Jun 2001Appeal allowed
CHHEDI LAL PIYAREY LAL Vs DAYA BUX SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 261
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 23 of 46
Tribunals and Commissions11 Jun 2001Complaint dismissed
OMKAR SINGH KALRA Vs U.P.Housing AND Development Board
National Consumer Disputes Redressal Commission · 2001 3 CPJ 278
Tribunals and Commissions11 Jun 2001Appeal dismissed
HCL LIMITED Vs AJAI KUMAR ALYA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 306
Tribunals and Commissions11 Jun 2001Appeal dismissed
Life Insurance Corporation of India Vs Shaukeen
National Consumer Disputes Redressal Commission · 2002 2 CPJ 319 : 2003 1 CLT 88
Tribunals and Commissions11 Jun 2001Appeal dismissed
TELECOM DIVISIONAL ENGINEER Vs PAUCHARI PRESS
National Consumer Disputes Redressal Commission · 2002 1 CPC 680 : 2002 2 CPJ 34 : 2003 2 CLT 140
Tribunals and Commissions08 Jun 2001Appeal dismissed
SUSHIL KR. RAHA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 531
Tribunals and Commissions08 Jun 2001Appeal disposed of
Senior Superintendent of Post Office Vs RANGUNJ
National Consumer Disputes Redressal Commission · 2001 3 CPJ 362 : 2002 1 CPR 216
Tribunals and Commissions07 Jun 2001Appeal allowed
SUB DIVISIONAL OFFICER (ELECTRICITY), H.P.S.E.B. Vs J.N. BAROWALIA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 136 : 2002 1 CPC 496 : 2002 1 CPR 263
Tribunals and Commissions06 Jun 2001Appeal dismissed
Union of India Vs M.B.NAYYAR
National Consumer Disputes Redressal Commission · 2001 2 CPC 468 : 2002 1 CLT 81 : 2002 2 CPJ 196 : 2003 1 CPR 373
Tribunals and Commissions06 Jun 2001Appeal allowed
KANHAIYA LAL TOSHNIWAL Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 396 : 2003 1 CLT 520
Tribunals and Commissions04 Jun 2001Complaint dismissed
AMIT CASTINGS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 285
Tribunals and Commissions04 Jun 2001Complaints dismissed
MADDALI NATARAJAN SETTY Vs AREA MANAGER (L.P.G.)
National Consumer Disputes Redressal Commission · 2002 1 CPJ 371 : 2002 2 CLT 613 : 2002 2 CPR 64
Tribunals and Commissions01 Jun 2001Appeal partly allowed
M.P.RAJYA BEEJ EVAM FARM VIKAS NIGAM Vs BHAVAR SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 591 : 2002 1 CPR 454
Tribunals and Commissions01 Jun 2001Appeals dismissed with costs
GIRDHARLAL MOHANLAL GANGANI Vs SUJAY SUDHAKAR URCHIL
National Consumer Disputes Redressal Commission · 2001 2 CPC 576 : 2001 3 CPJ 31 : 2001 3 CPR 23
Tribunals and Commissions01 Jun 2001Appeal dismissed
DIVISIONAL ENGINEER, TELECOM Vs SRINARAYAN SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPC 293 : 2001 3 CPJ 210
Tribunals and Commissions31 May 2001Appeal allowed
C.E.S.C.LIMITED Vs Paragon Rubber Industries
National Consumer Disputes Redressal Commission · 2001 3 CPJ 474 : 2002 1 CPR 486
Tribunals and Commissions31 May 2001Revision Petition partly allowed
RAMESH N.THAKKAR Vs ASLAM MUNJEE
National Consumer Disputes Redressal Commission · 2001 3 CPJ 15
Tribunals and Commissions31 May 2001Revision Petition dismissed
KRISHNA DEV SEHGAL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 565 : 2001 3 CPJ 20
Tribunals and Commissions31 May 2001Ordered accordingly
KANTIKA COLOUR LAB Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPC 669 : 2001 3 CPJ 44 : 2001 3 CPR 36
Tribunals and Commissions31 May 2001Appeal partly allowed
National Insurance Co. Ltd. Vs GURMEJ KAUR
National Consumer Disputes Redressal Commission · 2001 2 CPC 472 : 2001 2 CPR 89 : 2001 3 CPJ 29