Tribunals and Commissions23 May 2001Appeal allowed
MANOJ KUMAR GUPTA Vs RUCHI SOYA INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CLT 271 : 2002 1 CPC 9 : 2002 1 CPJ 49
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 25 of 46
Tribunals and Commissions23 May 2001RTPE disposed of
CONCORD INTERNATIONAL (P) LTD. Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 57
Tribunals and Commissions23 May 2001Appeal dismissed
Branch Manager, State Bank of India Vs NAFISA BEGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 268 : 2002 2 UC 6
Tribunals and Commissions23 May 2001Complaint allowed
ASHOK TYRE HOUSE Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2002 1 CPJ 375
Tribunals and Commissions23 May 2001
UNION GOVERNMENT OF INDIA, DEPARTMENT OF RAILWAYS Vs R.L.AGGARWAL
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 34
Tribunals and Commissions22 May 2001Appeal allowed
BRANCH MANAGER, ALLAHABAD BANK Vs RAJENDRA PRATAP SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 455
Tribunals and Commissions22 May 2001Complaint allowed
GINVIC STEELS PVT. LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPC 21 : 2002 1 CPJ 136
Tribunals and Commissions21 May 2001Petitions disposed of
ARUNA MISHRA Vs MANAGING DIRECTOR, INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2001 2 CPJ 71
Tribunals and Commissions21 May 2001Appeal disposed of
M.D.S.UNIVERSITY Vs SUBHASH SAHANI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 341 : 2002 1 CPC 483 : 2002 1 CPR 226
Tribunals and Commissions21 May 2001Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs FEENA PETRO PRODUCTS LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 55
Tribunals and Commissions21 May 2001Ordered accordingly
SHYAM SUNDER TANTIA Vs DEEPIKA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 411 : 2002 2 CPR 171
Tribunals and Commissions21 May 2001Appeal allowed with costs
SAJJAN BAI Vs BIMA NIGAM DIVISIONAL MANAGER, BHARTIYA JEEVAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 90
Tribunals and Commissions18 May 2001Complaint dismissed
PARAMJIT KUMAR Vs Union of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 487 : 2001 3 CLT 415 : 2002 2 CPJ 221
Tribunals and Commissions18 May 2001C.A. disposed of
S.C.GADIHOKE Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 50
Tribunals and Commissions18 May 2001N.O.E. discharged
DIRECTOR GENERAL (I And R) Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 107
Tribunals and Commissions17 May 2001Appeal disposed of
W.B.S.E.B. Vs BABAR ALI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 475
Tribunals and Commissions17 May 2001Revision Petition dismissed
KAPOOR SINGH GREWAL (DECEASED) TROUGH L.R.,SURJIT KAUR Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2001 2 CPC 365 : 2001 2 CPR 74 : 2001 3 CPJ 5
Tribunals and Commissions17 May 2001Appeal allowed
LT.COL.T.S. BAKSHI Vs MANAGING DIRECTOR, PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION
National Consumer Disputes Redressal Commission · 2001 3 CLT 410 : 2002 2 CPJ 404
Tribunals and Commissions17 May 2001Appeal dismissed
K.RAJENDIRAN @ DUBAI RAJENDRAN Vs N.SENTHILKUMAR
National Consumer Disputes Redressal Commission · 2002 1 CPJ 168 : 2002 2 CPC 410 : 2002 3 CLT 62
Tribunals and Commissions17 May 2001Appeal allowed
TRANSPORT CORPORATION OF INDIA LTD. Vs ICI INDIA LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CLT 227 : 2002 1 CPR 1 : 2002 2 CPJ 409