Tribunals and Commissions16 May 2001
Om Prakash Gupta Vs Mukesh Upadhyay and others
National Consumer Disputes Redressal Commission · 2002 1 CPC 79 : 2002 2 AWC 99 : 2002 5 ALT 29
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 26 of 46
Tribunals and Commissions16 May 2001NOE discharged
DIRECTOR GENERAL (IAndR) Vs BANVARI PAPER MILLS LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CLT 556 : 2001 2 CPJ 63
Tribunals and Commissions16 May 2001C.A. dismissed
JAYA NARSIMHAN Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 26
Tribunals and Commissions15 May 2001
G. Parshuramulu Vs Accounts Officer(TR), Office of Telecom District Engineer, Karimnagar
National Consumer Disputes Redressal Commission · 2002 1 CPC 78 : 2002 2 AWC 99
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions15 May 2001Complaint dismissed in limine
JASVINDER KAUR Vs DELHI FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2001 3 CPJ 540
Tribunals and Commissions15 May 2001Appeal dismissed
Oriental Insurance Co. Ltd. Vs PRAKASH JEWELLERS (SOUTH END)
National Consumer Disputes Redressal Commission · 2002 1 CPJ 57 : 2002 2 CPR 440
Tribunals and Commissions15 May 2001Appeal allowed
NORTHERN RAILWAYS STATION SUPERINTENDENT Vs NISCHAL GUPTA
National Consumer Disputes Redressal Commission · 2001 2 CPC 481 : 2001 3 CPJ 489
Tribunals and Commissions15 May 2001Appeals allowed
SERVICES LTD. Vs Dhanwanti
National Consumer Disputes Redressal Commission · 2001 3 CPJ 585
Tribunals and Commissions15 May 2001Appeal disposed of accordingly
New India Assurance Co. Ltd. Vs SUBHASH KUMAR JAIN
National Consumer Disputes Redressal Commission · 2002 0 CTJ 568 : 2002 2 CPC 122 : 2002 2 CPJ 50 : 2003 1 CLT 41
Tribunals and Commissions15 May 2001Appeal allowed
JAGDEEP KUMAR Vs Divisional Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CLT 300 : 2001 2 CPR 171 : 2002 1 CPJ 123
Tribunals and Commissions15 May 2001Complaint dismissed
U.S.AWASTHY Vs GULF AIR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 131
Tribunals and Commissions15 May 2001Appeal allowed
Union of India Vs MRS.MADHU P.SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPC 485 : 2001 3 CLT 530 : 2002 1 CPJ 162
Tribunals and Commissions14 May 2001
Life Insurance Corporation of India Vs Smt. Lalita Agarwal
National Consumer Disputes Redressal Commission · 2002 1 CPC 79 : 2002 2 AWC 100 : 2002 5 ALT 30
Tribunals and Commissions14 May 2001
S. Major A. Gopinath Vs Dr. James, & Anr.
National Consumer Disputes Redressal Commission · 2002 1 CPC 219 : 2002 2 AWC 125
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions14 May 2001Complaint dismissed
SAURABH OFFSET PRINTERS Vs K.S.GUPTA
National Consumer Disputes Redressal Commission · 2001 3 CLT 579 : 2001 3 CPR 30 : 2002 2 CPJ 441
Tribunals and Commissions11 May 2001
Anirudh Thareja Vs K.K. Vedi
National Consumer Disputes Redressal Commission · 2002 1 CPC 366 : 2002 2 AWC 129
Consumer Protection Act, 1986, Section 2 - Definitions
Tribunals and Commissions11 May 2001Appeal allowed with costs
MOHINDERJIT SINGH SETHI Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 2001 2 CPC 492 : 2001 3 CLT 498 : 2002 1 CPJ 500
Tribunals and Commissions11 May 2001Appeal dismissed
VIJAYA SHANKAR Vs State Bank of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 289 : 2001 3 CPJ 179
Tribunals and Commissions10 May 2001Petition allowed
Indian Airlines Ltd. Vs N.N. KINI
National Consumer Disputes Redressal Commission · 2000 3 CPR 493 : 2001 1 CLT 440 : 2001 2 CPJ 56
Tribunals and Commissions10 May 2001Appeal dismissed
ELECTRICITY BOARD SUPERINTENDING ENGINEER, U.P. STATE Vs KRISHAN GOPAL RASTOGI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 416 : 2003 1 CLT 53