Tribunals and Commissions02 May 2001Appeal dismissed
PARAS PARIBAHAN Vs LINK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 444 : 2002 2 CPC 388 : 2002 2 CPR 377
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 28 of 46
Tribunals and Commissions02 May 2001C.A. disposed of
ANURADHA AGGARWAL Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 74
Tribunals and Commissions02 May 2001Appeal allowed
Punjab and Sind Bank Vs NAMITA GHOSH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 472
Tribunals and Commissions02 May 2001Appeal partly allowed
Kanpur Development Authority Vs BRAHMA KUMAR DUBEY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 161
Tribunals and Commissions01 May 2001Appeal partly allowed
SUB-POSTMASTER Vs PRIYAMBADA PATTNAIK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 532 : 2002 1 CPR 482
Tribunals and Commissions01 May 2001Revision Petition partly allowed
BOLARIA FINANCERS Vs Babu Singh
National Consumer Disputes Redressal Commission · 2001 3 CLT 269 : 2001 3 CPJ 485
Tribunals and Commissions30 Apr 2001Revision Petition dismissed with costs
New India Assurance Co. Ltd. Vs HARVANSH KUMAR ARORA
National Consumer Disputes Redressal Commission · 2001 2 CPC 363 : 2001 2 CPR 71 : 2001 3 CPJ 38
Tribunals and Commissions30 Apr 2001Appeal partly allowed
BALDEV SINGH Vs PATHAK L.P.GAS SERVICE (HANDIGAS)
National Consumer Disputes Redressal Commission · 2002 1 CLT 30 : 2002 1 CPJ 447
Tribunals and Commissions30 Apr 2001Appeal dismissed
HERAMERLAL Vs AJOY PAUL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 248
Tribunals and Commissions27 Apr 2001Revision Petitions dismissed
VIDYA DEVI ETC. Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 33 : 2003 1 CPC 159 : 2003 2 CPJ 106 : 2003 3 CPR 198
Tribunals and Commissions27 Apr 2001Appeal dismissed
USHA INTERNATIONAL LTD. Vs COLONEL D.C. SOOD
National Consumer Disputes Redressal Commission · 2001 3 CLT 489 : 2002 1 CPC 4 : 2002 2 CPJ 282
Tribunals and Commissions27 Apr 2001Appeal dismissed
SAHKARI SAMITI RAILWAY KARAMCHARI UPBHOKTA Vs SURENDRA KUMAR PANDEY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 431 : 2003 1 CLT 68
Tribunals and Commissions27 Apr 2001Application disposed of
DURGA CHAUDHARY Vs RAJNI PROPERTIES (P) LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 61
Tribunals and Commissions27 Apr 2001C.A. dismissed
Sushil Kumar Jain Vs BASIL SECURITY LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 58
Tribunals and Commissions27 Apr 2001Complaint disposed of
AZEEM TOWER OWNERS/RESIDENTS WELFARE ASSOCIATION Vs AZEEM CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 175
Tribunals and Commissions27 Apr 2001Complaint partly allowed with costs
VIJAYA RUBBER RECLAIM COMPANY Vs Divisional Manager, The New India Assurance Company Limited
National Consumer Disputes Redressal Commission · 2001 3 CPJ 303
Tribunals and Commissions27 Apr 2001
S K Kapoor Vs Secretary Mussoorie Dehradun Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 65
Tribunals and Commissions26 Apr 2001NOE discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs MAFATLAL DYES AND CHEMICALS LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 60
Tribunals and Commissions26 Apr 2001Complaint dismissed
PARTHASARATHI ROYCHOWDHURY Vs C.S.DAWN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 504
Tribunals and Commissions26 Apr 2001Appeal partly allowed
KAMAL AND COMPANY Vs SUDEEP BUCHRA-/
National Consumer Disputes Redressal Commission · 2001 2 CPC 69 : 2001 2 CPJ 40 : 2001 2 CPR 16