Tribunals and Commissions18 Apr 2001Appeal dismissed in limine
NEETA KHANNA Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2002 1 CPJ 512
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 30 of 46
Tribunals and Commissions18 Apr 2001Complaint partly allowed
S And R ENGINEERING WORKS Vs U.P.State Electricity Board
National Consumer Disputes Redressal Commission · 2001 3 CPR 127 : 2002 2 CPJ 487
Tribunals and Commissions18 Apr 2001Appeal dismissed
VIJAY MALHOTRA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 447 : 2002 1 CPR 447
Tribunals and Commissions18 Apr 2001Appeal dismissed
P.Ramaswamy Vs K.MARIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 399
Tribunals and Commissions17 Apr 2001Appeal disposed of
DIRECTOR, ECONOMICS AND STATISTICS Vs M.N.CHITRA ASOKAN
National Consumer Disputes Redressal Commission · 2001 3 CPR 171 : 2002 1 CPJ 514
Tribunals and Commissions17 Apr 2001Appeal allowed
Life Insurance Corporation of India Vs D.G.K. MURTHY, PRINCIPAL, V.R. COLLEGE
National Consumer Disputes Redressal Commission · 2001 3 CPJ 207
Tribunals and Commissions17 Apr 2001Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs MOHD. SHAKIR
National Consumer Disputes Redressal Commission · 2002 1 CPJ 261 : 2002 1 CPR 509 : 2002 2 CLT 391
Tribunals and Commissions16 Apr 2001Appeal allowed
GOPAL JI AMBICA PRASAD Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 120
Tribunals and Commissions16 Apr 2001Appeal allowed
POST MASTER,G.P.O.,PATNA Vs PRATEEP KUMAR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 306
Tribunals and Commissions12 Apr 2001NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs KNOLL PHARMACEUTICALS LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 50
Tribunals and Commissions12 Apr 2001Original Petition dismissed
RAJESH KUMAR Vs D.P.BAKSI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 59
Tribunals and Commissions12 Apr 2001Complaint dismissed
C.SIVANAND Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 171 : 2002 2 CLT 493
Tribunals and Commissions11 Apr 2001Revision Petition dismissed
National Insurance Co. Ltd. Vs MUNNI LAL YADAV
National Consumer Disputes Redressal Commission · 2001 2 CPC 58 : 2001 2 CPJ 53 : 2001 2 CPR 1
Tribunals and Commissions11 Apr 2001Appeal partly allowed
AVAS AYUKT, UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs Mukesh Kumar
National Consumer Disputes Redressal Commission · 2001 3 CPJ 205
Tribunals and Commissions11 Apr 2001Complaint partly decreed
BHANUMATI SINGH Vs National Insurance Company
National Consumer Disputes Redressal Commission · 2002 2 CPJ 483 : 2003 1 CLT 61
Tribunals and Commissions11 Apr 2001Appeal dismissed
CDR HOSPITALS Vs NIRMALA MANASEH
National Consumer Disputes Redressal Commission · 2001 2 CPC 361 : 2001 2 CPR 69 : 2004 1 CPJ 70
Tribunals and Commissions11 Apr 2001Appeal dismissed with costs
GOLDEN FORESTS (INDIA) LIMITED Vs VIPAN CHADHA
National Consumer Disputes Redressal Commission · 2001 1 CPC 560 : 2001 1 CPR 203 : 2001 3 CPJ 197
Tribunals and Commissions11 Apr 2001Appeal dismissed in limine
SWAMI PURUSHOTTAMCHARYA Vs PREET FREIGHT CARRIER
National Consumer Disputes Redressal Commission · 2002 1 CPJ 297
Tribunals and Commissions11 Apr 2001
UNITED INDIA INSURANCE CO. LTD. Vs PREMNATH, PREM NATH AND SONS
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 31 : 2001 2 CPC 258 : 2001 2 CPJ 29 : 2001 2 CPR 35
Tribunals and Commissions11 Apr 2001
UCO BANK Vs BHOGALS
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 22 : 2001 3 CPJ 6