Tribunals and Commissions11 Apr 2001
Golden Forests India Limited Vs Nasib Kaur Chakkal
National Consumer Disputes Redressal Commission · 2001 1 CPC 572 : 2001 2 CPR 152 : 2001 3 CPJ 339
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 31 of 46
Tribunals and Commissions10 Apr 2001Complaint disposed of
MARVEL ABDUL BALI Vs REV.PROMODE DAS, DIRECTOR, AMARJYOTI INDIA (PRESS)
National Consumer Disputes Redressal Commission · 2002 1 CPJ 478
Tribunals and Commissions10 Apr 2001Appeal allowed
CHINTAMANI NAYAK Vs BARENYA KUMAR JENASAMANTA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 61 : 2002 1 CPR 448
Tribunals and Commissions10 Apr 2001Appeal allowed
New India Assurance Co. Ltd. Vs UJAGGAR SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 310
Tribunals and Commissions09 Apr 2001Appeal allowed
I.AHMED Vs SUMITRA BISWAS
National Consumer Disputes Redressal Commission · 2001 2 CPR 306 : 2001 3 CLT 37 : 2002 2 CPJ 275
Tribunals and Commissions09 Apr 2001Appeal partly allowed
Oriental Insurance Co. Ltd. Vs Mahendra Kumar Saraf
National Consumer Disputes Redressal Commission · 2001 3 CPJ 504
Tribunals and Commissions09 Apr 2001Appeal dismissed
GOMTI DEVI BHARUKA Vs VASUVIUS INDIA LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 488
Tribunals and Commissions09 Apr 2001Complaint dismissed
SHANTI Vs ANSALS HOUSING AND CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 125 : 2002 3 CLT 620 : 2002 3 CPR 102
Tribunals and Commissions06 Apr 2001Complaint dismissed
RANGANNAGARI YADAV REDDY Vs VIJAYA KUMARI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 391 : 2002 1 CPR 132
Tribunals and Commissions05 Apr 2001Appeal dismissed
SUB-DIVISION OFFICER, PSEB Vs NIRANJAN SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 511
Tribunals and Commissions05 Apr 2001Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs NATHA SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 536
Tribunals and Commissions03 Apr 2001Appeal dismissed
Life Insurance Corporation of India Vs SUDHA DEVI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 588
Tribunals and Commissions03 Apr 2001Complaint partly allowed
ASHA RASTOGI Vs REGENCY INDUSTRIES LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPJ 141
Tribunals and Commissions03 Apr 2001Complaint partly allowed
AVTAR KRISHEN THAPLOO Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CLT 690 : 2001 2 CPC 205 : 2001 2 CPR 284 : 2002 1 CPJ 149
Tribunals and Commissions31 Mar 2001Complaint disposed of
INDIAN MEDICAL ASSOCIATION Vs State of orissa
National Consumer Disputes Redressal Commission · 2001 3 CPJ 593
Tribunals and Commissions31 Mar 2001Appeal allowed
GITA MOHAPATRA Vs General Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 519
Tribunals and Commissions31 Mar 2001Appeal disposed of
UNIT TRUST OF INDIA INVESTOR SERVICES LTD. Vs BRAJANANDA DAS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 582 : 2001 3 CPR 367
Tribunals and Commissions30 Mar 2001Appeal dismissed
SENIOR BRANCH MANAGER, PUNJAB NATIONAL BANK Vs SUDHIR PAL SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 477
Tribunals and Commissions30 Mar 2001Appeal allowed
PURUSHOOTAM KUMAR JAIN Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CLT 430 : 2001 2 CPR 407 : 2002 1 CPJ 218
Tribunals and Commissions30 Mar 2001Appeal dismissed
U.P.GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs K.K.RAIZADA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 562