Tribunals and Commissions30 Mar 2001Appeal dismissed with costs
MALKIAT SINGH Vs SATWINDER COLD STORE
National Consumer Disputes Redressal Commission · 2001 1 CPC 567 : 2001 2 CPJ 371
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 32 of 46
Tribunals and Commissions30 Mar 2001Appeal dismissed
PUNJAB STATE, MINISTRY OF URBAN DEVELOPMENT DEPARTMENT Vs KRISHAN JOSHI
National Consumer Disputes Redressal Commission · 2001 1 CPC 569 : 2001 2 CPJ 519
Tribunals and Commissions30 Mar 2001Appeal allowed
State of uttar Pradesh Vs DHARAMPAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 499
Tribunals and Commissions30 Mar 2001
Tahira Khatoon Vs government OF UTTAR PRADESH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 354
Tribunals and Commissions30 Mar 2001
ORIENTAL INSURANCE COMPANY LIMITED Vs KAMLESH RANI
National Consumer Disputes Redressal Commission · 2002 1 CLT 32 : 2002 1 CPJ 438
Tribunals and Commissions29 Mar 2001Appeals allowed
Modern Terry Towels Ltd. Vs R.K. SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 424 : 2002 1 CPC 481
Tribunals and Commissions29 Mar 2001Appeal dismissed
YASHPAL SINGH Vs Branch Manager, Union Bank Of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 278
Tribunals and Commissions29 Mar 2001Appeal dismissed
HEADWAY FINANCE AND INVESTMENT COMPANY LTD. Vs Munshi Lal
National Consumer Disputes Redressal Commission · 2001 2 CPJ 574
Tribunals and Commissions29 Mar 2001Complaint partly allowed
RAMESH CHANDRA PANDIYA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 520
Tribunals and Commissions29 Mar 2001Appeal disposed of
Mukesh Kumar Vs KATEYANI CHIT FUND PVT. LTD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 475
Tribunals and Commissions28 Mar 2001Appeal dismissed
GENERAL MANAGER, OFFICE OF THE ASSISTANT ENGINEER (TELECOM-MUNICATION) (LEGAL CELL) Vs TEJ NARAYAN NIGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 99
Tribunals and Commissions28 Mar 2001Appeal allowed
USHA PAVAIYA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 321
Tribunals and Commissions28 Mar 2001Appeal allowed
MASTER TRUST LTD. Vs REETA VERMA
National Consumer Disputes Redressal Commission · 2001 2 CLT 532 : 2001 2 CPC 321 : 2002 1 CPJ 32
Tribunals and Commissions28 Mar 2001Appeal allowed
BRANCH MANAGER, UNIT TRUST OF INDIA Vs MADHABI GHOSH
National Consumer Disputes Redressal Commission · 2001 2 CPR 301 : 2001 3 CLT 39 : 2002 1 CPJ 466
Tribunals and Commissions28 Mar 2001Appeal dismissed in limine
PRABHATI LAL Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPJ 240 : 2002 1 CPR 505 : 2002 2 CLT 394
Tribunals and Commissions27 Mar 2001Appeal allowed
National Insurance Company Ltd. Vs SANJAY KUMAR SIHOTIA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 522
Tribunals and Commissions27 Mar 2001Appeal allowed
Divisional Engineer Vs SATISIH KUMAR DIXIT
National Consumer Disputes Redressal Commission · 2001 2 CPJ 448
Tribunals and Commissions27 Mar 2001Ordered accordingly
Rajasthan Housing Board Vs Mahaveer Prasad
National Consumer Disputes Redressal Commission · 2001 2 CPJ 513 : 2001 2 CPR 513
Tribunals and Commissions27 Mar 2001Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR Vs MALKIAT SINGH BALA
National Consumer Disputes Redressal Commission · 2001 1 CPC 559 : 2001 2 CPR 293 : 2001 3 CPJ 470
Tribunals and Commissions27 Mar 2001Appeal dismissed
Arvind Kumar Vs Union of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 253