Tribunals and Commissions20 Mar 2001Complaint dismissed
ADHUNIK CHEMICALS (P) LTD. Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2001 3 CPJ 119
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 34 of 46
Tribunals and Commissions20 Mar 2001Appeal dismissed
DIVISIONAL ENGINEER (TELECOM) Vs KULDIP BHARGAV
National Consumer Disputes Redressal Commission · 2001 3 CPJ 604
Tribunals and Commissions20 Mar 2001O.P. disposed of
ST.JOSEPH'S HOSPITAL Vs Jimmy
National Consumer Disputes Redressal Commission · 2001 3 CPJ 248
Tribunals and Commissions20 Mar 2001Appeal dismissed
KUSUM LATA GOEL Vs ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 2001 2 CLT 589 : 2001 2 CPC 326 : 2002 2 CPJ 212
Tribunals and Commissions20 Mar 2001Appeal dismissed
MOHAMMED N AIM Vs EXECUTIVE ENGINEER (COMMERCIAL), U.P.S.E.B.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 522
Tribunals and Commissions20 Mar 2001Appeal allowed
VIKRANT TYRES LIMITED Vs SAHENDRA KUMAR
National Consumer Disputes Redressal Commission · 2001 2 CPJ 415
Tribunals and Commissions19 Mar 2001Complaint allowed
CHUHAR GYANCHAND SATWANI Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2002 1 CPJ 83
Tribunals and Commissions19 Mar 2001C.A. dismissed
NIZAMUDDIN BUILDING CENTRE Vs SURYA POWER GENSETS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 7
Tribunals and Commissions19 Mar 2001Ordered accordingly
Life Insurance Corporation Vs MULEMA SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 555
Tribunals and Commissions19 Mar 2001Complaint allowed
MIRZA ANSAR BAIG Vs MANAGER, THE A.P. MAHESH COOPERATIVE URBAN BANK LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 264
Tribunals and Commissions19 Mar 2001Appeal dismissed
TAIYAB BHAI MULLA HAIDER Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2002 1 CPJ 45 : 2002 1 CPR 460 : 2002 2 CLT 202
Tribunals and Commissions19 Mar 2001Complaint allowed
CH.PADMA Vs SUDHA NURSING HOME
National Consumer Disputes Redressal Commission · 2002 1 CPJ 53 : 2002 3 CLT 312 : 2002 3 CPR 71
Tribunals and Commissions19 Mar 2001Ordered accordingly
N.ROHAN (YADAV) Vs MANORAMA TAMRAKAR
National Consumer Disputes Redressal Commission · 2001 2 CPJ 402
Tribunals and Commissions16 Mar 2001Appeal dismissed
RAMSARAN CHAWLA Vs Rakesh Kumar
National Consumer Disputes Redressal Commission · 2001 2 CPJ 516
Tribunals and Commissions16 Mar 2001Appeal dismissed
Life Insurance Corporation of India Vs JASHODABEN MAGANBHAI CHAUHAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 66
Tribunals and Commissions16 Mar 2001Complaint disposed of
VICCO LABORATORIES Vs EKCCO HERBS (INDIA)
National Consumer Disputes Redressal Commission · 2001 3 CPJ 19
Tribunals and Commissions16 Mar 2001Appeal dismissed
SHIV KUMAR MEHROTRA Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 453
Tribunals and Commissions16 Mar 2001Appeal allowed
TAPAN KUMAR CHAKRABORTY, ALLAHABAD BANK Vs RAM BINAY THAKUR
National Consumer Disputes Redressal Commission · 2001 2 CPJ 321
Tribunals and Commissions15 Mar 2001C.A. dismissed
KAMLA MIRCHANDANI Vs DEEPAK BHALLA
National Consumer Disputes Redressal Commission · 2002 1 CPC 671 : 2002 2 CPJ 9
Tribunals and Commissions14 Mar 2001Appeal dismissed
Senior Superintendent of Post Offices Vs BHAGWAN DASS TULSIYAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 493