Tribunals and Commissions14 Mar 2001Appeal dismissed
Union of India Vs KAMAL KUMAR VARSHNEY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 163
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 35 of 46
Tribunals and Commissions14 Mar 2001Appeal allowed
SECRETARY, KSEB Vs M.R.SUGATHAN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 176
Tribunals and Commissions14 Mar 2001Appeal dismissed
NIRMAL JIT KAUR Vs ONKAR TRAVELS
National Consumer Disputes Redressal Commission · 2001 2 CPC 307 : 2002 1 CLT 448 : 2002 2 CPJ 259
Tribunals and Commissions14 Mar 2001Appeal allowed
Thankachan Vs R.D.PANICKER
National Consumer Disputes Redressal Commission · 2002 3 CPJ 301
Tribunals and Commissions13 Mar 2001Appeal disposed of
MIMO ENTERPRISE Vs PIJUSH SHAW
National Consumer Disputes Redressal Commission · 2001 2 CPJ 275
Tribunals and Commissions13 Mar 2001Appeal dismissed
BEBIBAI Vs ADHIYAKSHA, SHRI PRAKASH SMRITI SEVA SANSTHAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 426
Tribunals and Commissions13 Mar 2001Appeal allowed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs RAJEEV KUMAR SAXENA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 599
Tribunals and Commissions13 Mar 2001Appeal partly allowed
UNITED INDIA INSURANCE COMPANY Vs Vindhya Soya Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 461
Tribunals and Commissions13 Mar 2001Appeal disposed of
PARVATHY PADMANABHAN Vs V.G.PANNEERDAS AND CO.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 507
Tribunals and Commissions13 Mar 2001Appeal allowed
New India Assurance Co. Ltd. Vs MANISH UDHYOG
National Consumer Disputes Redressal Commission · 2001 3 CPJ 451
Tribunals and Commissions12 Mar 2001Revision Petition dismissed
National Insurance Co. Ltd. Vs PREM CHAND
National Consumer Disputes Redressal Commission · 2001 2 CLT 555 : 2001 2 CPC 260 : 2001 2 CPJ 60 : 2001 2 CPR 38
Tribunals and Commissions12 Mar 2001NOE discharged
DIRECTOR GENERAL (I And R) Vs PERTECH COMPUTERS LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 123
Tribunals and Commissions12 Mar 2001C.A. dismissed
MILL STORES SYNDICATE Vs SATRAJ PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CLT 507 : 2001 3 CPJ 33
Tribunals and Commissions12 Mar 2001Appeal disposed of
RAJDHANI BUILDERS Vs B.S.BADORIA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 366 : 2002 1 CPC 656 : 2002 1 CPR 194
Tribunals and Commissions10 Mar 2001C.A. disposed of
Darshan Singh Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 117
Tribunals and Commissions09 Mar 2001Appeal allowed
Puran Singh Vs PRABHANDHAK, BHARATIYA STATE BANK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 234 : 2002 1 CPC 476
Tribunals and Commissions08 Mar 2001Appeal allowed
Divisional Manager, United India Insurance Co. Ltd. Vs SWAIN AND ASSOCIATES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 508 : 2002 1 CPR 127
Tribunals and Commissions08 Mar 2001Appeal dismissed
ELECTROAGE Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2001 2 CLT 529 : 2001 2 CPC 310 : 2002 1 CPJ 463
Tribunals and Commissions07 Mar 2001Appeal dismissed
KOOL CONTROLS Vs YOGESH CHANDER
National Consumer Disputes Redressal Commission · 2001 2 CLT 622 : 2001 2 CPC 323 : 2002 1 CPJ 469
Tribunals and Commissions07 Mar 2001Complaint allowed with costs
B.L.SHARMA Vs PRIVATE LIMITED DELHI ASSAM ROADWAYS CORPORATION
National Consumer Disputes Redressal Commission · 2002 1 CPJ 356 : 2002 2 CLT 489 : 2002 2 CPR 69