Tribunals and Commissions05 Mar 2001Appeal partly allowed
Oriental Insurance Company Ltd. Vs Gayatri Bai
National Consumer Disputes Redressal Commission · 2002 1 CPJ 515
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 36 of 46
Tribunals and Commissions05 Mar 2001Appeal dismissed
Arvind Kumar Vs MANISHA COLD STORAGE PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 390
Tribunals and Commissions05 Mar 2001Appeals dismissed
Oriental Insurance Co. Ltd. Vs CHANNAVEERAPPA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 419 : 2002 2 CPR 361
Tribunals and Commissions05 Mar 2001Appeal partly allowed with costs
KRISHNA NAND JOSHI Vs BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 526
Tribunals and Commissions05 Mar 2001Appeal dismissed
SALIL KR.BANERJEE Vs DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 241 : 2001 3 CPR 323
Tribunals and Commissions05 Mar 2001C.A. disposed of
VIKAS PODDAR Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 38
Tribunals and Commissions05 Mar 2001
Kalla Anna Purna Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 66 : 2002 1 CPR 352
Tribunals and Commissions03 Mar 2001Appeal partly allowed
ANILKANT GAJENDRARAJ BUCH Vs General Manager, State Bank of India
National Consumer Disputes Redressal Commission · 2001 2 CPJ 307
Tribunals and Commissions02 Mar 2001Appeal allowed
National Small Industries Corporation Ltd. Vs M.ADIKANDA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 497 : 2002 1 CPR 489
Tribunals and Commissions02 Mar 2001Complaint dismissed
Rajesh Shah Vs PERTECH COMPUTERS LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 278
Tribunals and Commissions02 Mar 2001Appeal dismissed
D.K. SURI Vs GARHWAL JAL SANSTHAN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 263
Tribunals and Commissions02 Mar 2001Appeal allowed
Punjab National Bank Vs ANUMATI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 318
Tribunals and Commissions01 Mar 2001Appeal dismissed
ANAMIKA AND COMPANY Vs D.E.T. (PHONES)
National Consumer Disputes Redressal Commission · 2002 2 CPJ 236
Tribunals and Commissions01 Mar 2001Appeal dismissed
Ram Sewak Vs GRAMIN BANK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 534
Tribunals and Commissions01 Mar 2001C.A. disposed of
SOHAN SINGH ALLAGH Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 63
Tribunals and Commissions28 Feb 2001Ordered accordingly
Ajay Gupta Vs MANAGER, ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2001 1 CPC 342 : 2001 1 CPR 94 : 2001 1 UC 476 : 2001 2 CPJ 13
Tribunals and Commissions28 Feb 2001Appeal allowed
LAJ ELECTRONICS Vs BISHNU MAYA PANTH
National Consumer Disputes Redressal Commission · 2001 2 CPC 88 : 2001 3 CPJ 212
Tribunals and Commissions28 Feb 2001Appeal dismissed
Senior Divisional Manager, Life Insurance Corporation of India Vs KRISHNA DEVI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 194
Tribunals and Commissions28 Feb 2001Original Petition dismissed
KALYANJI JETHALAL SHAH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 4 : 2002 1 AWC 1
Tribunals and Commissions28 Feb 2001Revision Petition disposed of
N.L.DESHMUKH Vs D.M.MUKHERJEE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 17