Tribunals and Commissions22 Feb 2001Appeal allowed
STYLE PACK(ELECTRONIC)COMPANY Vs D.CHAIRMAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 550
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 38 of 46
Tribunals and Commissions22 Feb 2001Appeal dismissed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs RENU MEHROTRA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 278 : 2003 1 CLT 456
Tribunals and Commissions22 Feb 2001Appeals allowed
MODERN SYNTEX (I) LTD. Vs ADITYA KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 81 : 2002 2 CPR 317
Tribunals and Commissions22 Feb 2001Appeal dismissed
ANSAL HOUSING AND CONSTRUCTIONS LIMITED Vs PRAVEEN DUBLISH
National Consumer Disputes Redressal Commission · 2002 2 CLT 445 : 2002 2 CPJ 303
Tribunals and Commissions22 Feb 2001
Patna Cooperative Bank Ltd Vs Hasmukh B Shah
National Consumer Disputes Redressal Commission · 2001 2 CPJ 23
Tribunals and Commissions20 Feb 2001Appeal disposed of
Hindusthan Motors Ltd. Vs PRASENJIT CHAKRABORTY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 533 : 2001 3 CPR 316
Tribunals and Commissions20 Feb 2001Appeal dismissed
CITY TRANSPORT SERVICES Vs SRIGANESH TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 417
Tribunals and Commissions20 Feb 2001Appeal dismissed
LAXMI NARAIN Vs ESHITA NURSING HOME AND AMISH X-RAY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 394
Tribunals and Commissions20 Feb 2001
Post Master General General Post Office Vs AMANDEEP SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPC 156 : 2001 3 CPJ 162
Tribunals and Commissions19 Feb 2001Appeal allowed
UNITED INDIA INS. CO. LTD. Vs VINOD KUMAR B.SHAH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 503
Tribunals and Commissions16 Feb 2001C.A. dismissed
SUBHAG MAL JAIN Vs MODI XEROX LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 81
Tribunals and Commissions16 Feb 2001Appeal dismissed
U.P.S.E.B., THROUGH ITS SUB- DIVISIONAL OFFICER Vs ANWAR ALI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 109
Tribunals and Commissions16 Feb 2001Complaint dismissed
SAYED AMZAD HUSAIN NAQVI Vs LAKHANPUR HOSPITAL, THROUGHDR. V.K. AGGRAWAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 130
Tribunals and Commissions16 Feb 2001Complaint allowed
M.Chidambaram Vs SOUTHERN RAILWAYS
National Consumer Disputes Redressal Commission · 2001 1 CPC 388 : 2001 1 CPR 505 : 2001 2 CPJ 300
Tribunals and Commissions16 Feb 2001
Director General Investigation And Registration Vs Times Of India
National Consumer Disputes Redressal Commission · 2001 2 CPC 329 : 2001 3 CPJ 51
Tribunals and Commissions15 Feb 2001Compensation Applications disposed of
EQUINOX Vs PAL PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 42
Tribunals and Commissions15 Feb 2001Appeal allowed
ADHIKSHAN ABHIYANTA SINCHAI KARYA MANDAL ZILA MIRZAPUR Vs NATIONAL DRIVING COMPANY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 394
Tribunals and Commissions15 Feb 2001Appeal allowed
GENERAL MANAGER, TELECOM Vs JANAK GUPTA
National Consumer Disputes Redressal Commission · 2001 2 CPC 172 : 2001 3 CPJ 437
Tribunals and Commissions15 Feb 2001Complaint allowed with costs
Raj Kumar Bajaj Vs State of Haryana
National Consumer Disputes Redressal Commission · 2001 3 CPJ 459
Tribunals and Commissions14 Feb 2001C.A. disposed of
RAJIV KAICKER Vs MAX WORTH ORCHARDS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 47