Tribunals and Commissions14 Feb 2001Appeal dismissed
Priya Tex Vs Catholic Syrian Bank Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 503 : 2002 1 CPR 131
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 39 of 46
Tribunals and Commissions14 Feb 2001Appeal dismissed
United India Insurance Co. Ltd. Vs CITIZEN CHEMICAL TRANSPORT CO.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 397
Tribunals and Commissions14 Feb 2001
Chetan Shah Vs Peerless Travels P Ltd
National Consumer Disputes Redressal Commission · 2001 2 CPJ 443
Tribunals and Commissions13 Feb 2001Complaint partly allowed with costs
VISHAN LAL Vs PROPERTY OFFICER, U.P. AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 197
Tribunals and Commissions13 Feb 2001Complaint dismissed
PAGORA FARMS (P) LIMITED Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 473
Tribunals and Commissions13 Feb 2001Appeal dismissed with costs
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs Maya Devi
National Consumer Disputes Redressal Commission · 2001 2 CPJ 237
Tribunals and Commissions13 Feb 2001Complaint dismissed
DOLPHIN TRANSPORT SERVICE PVT. LTD. Vs JAYASHREE INSULATORS
National Consumer Disputes Redressal Commission · 2002 1 CPJ 251
Tribunals and Commissions12 Feb 2001Appeal dismissed
DIWAN CHAND MALHOTRA Vs PUNJAB NATIONAL BANK ASSET MANAGEMENT CO. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 145 : 2002 2 CLT 663 : 2002 2 CPR 326
Tribunals and Commissions09 Feb 2001Complaint allowed
RAKESH KUMAR Vs HOUSING COMMISSIONER, U.P. HOUSING AND DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 2001 3 CPJ 35
Tribunals and Commissions09 Feb 2001Appeal dismissed with costs
ORIENTAL INSURANCE Company Limited Vs PREM PRINTING PRESS
National Consumer Disputes Redressal Commission · 2001 2 CPJ 210
Tribunals and Commissions09 Feb 2001Appeal dismissed
DIESEL CENTRE TRANSPORT Vs COMMERCIAL OFFICER (SOUTH EAST I), MADRAS TELEPHONES
National Consumer Disputes Redressal Commission · 2002 1 CPJ 526
Tribunals and Commissions09 Feb 2001C.A.dismissed
SITALAKSHMI SARMA Vs Greater Noida Industrial Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 83
Tribunals and Commissions09 Feb 2001Appeals dismissed
SUMAN GUPTA Vs BANK OF INDIA (CAPITAL MARKET BRANCH)
National Consumer Disputes Redressal Commission · 2001 3 CPJ 219 : 2002 1 CPC 479
Tribunals and Commissions09 Feb 2001Complaint disposed of
SANJAY GUPTA Vs SOTC KUONI TRAVEL CORPORATION (PRIVATE) LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPC 169 : 2001 3 CPJ 290
Tribunals and Commissions09 Feb 2001Appeal disposed of
GUJARAT HOUSING BOARD Vs BHAICHANDBHAI MADHABHAI DATANIYA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 396
Tribunals and Commissions08 Feb 2001Appeal allowed
Divisional Manager, National Insurance Co. Ltd. Vs INJA SANYASI RAO
National Consumer Disputes Redressal Commission · 2001 2 CPJ 567
Tribunals and Commissions08 Feb 2001Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs J.K.AGGRAWAL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 80
Tribunals and Commissions08 Feb 2001Appeal partly allowed
POST MASTER, THALTEJ ROAD POST OFFICE Vs PATEL HASMUKHBHAI GOVINDBHAI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 419
Tribunals and Commissions08 Feb 2001Complaint dismissed
ANIL KUMAR GOEL Vs VICE-CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 207
Tribunals and Commissions08 Feb 2001Appeal allowed
TAYYABHUSAIN Vs DINESH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 268