Tribunals and Commissions08 Feb 2001Appeal dismissed
S.KOSAL KUMAR-/ Vs TMT.KANAKAMBUJAM
National Consumer Disputes Redressal Commission · 2001 3 CPJ 298 : 2002 1 CPC 484 : 2002 1 CPR 228
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 40 of 46
Tribunals and Commissions08 Feb 2001Appeal partly allowed
Punjab National Bank Vs DHIMANT J.RAVAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 323
Tribunals and Commissions07 Feb 2001Appeal dismissed with costs
NATIONAL INSURANCE COMPANY LIMITED Vs SHRI RAM KHANDSARI UDYOG
National Consumer Disputes Redressal Commission · 2001 2 CPJ 547
Tribunals and Commissions07 Feb 2001Appeal allowed
BRISH BHAN AGARWAL Vs SANJAY KUMAR TRIPATHI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 430
Tribunals and Commissions07 Feb 2001Complaint dismissed in limine
ZAMSHED ALAM KHAN Vs REGENCY INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 389
Tribunals and Commissions07 Feb 2001Appeal dismissed with costs
Union of India Vs TARA ARORA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 200
Tribunals and Commissions07 Feb 2001Appeal dismissed
INTRON LIMITED Vs KM.PRIYA JAIN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 135 : 2002 2 CPC 413 : 2002 2 CPR 438
Tribunals and Commissions07 Feb 2001Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs HUSNA BANO
National Consumer Disputes Redressal Commission · 2001 2 CPJ 293
Tribunals and Commissions06 Feb 2001Revision Petition disposed of
Godrej Soaps Ltd. Vs VIJAY GOVIND SARPOTDAR
National Consumer Disputes Redressal Commission · 2001 1 CPC 337 : 2001 1 CPR 88 : 2001 1 UC 442 : 2001 2 CPJ 12
Tribunals and Commissions06 Feb 2001Appeal allowed
NAVIN KUMAR SINGHAI Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 537
Tribunals and Commissions06 Feb 2001Appeal allowed
Hindustan Motors Ltd. Vs DISTRICT RURAL DEVELOPMENT AGENCY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 268
Tribunals and Commissions06 Feb 2001Appeal dismissed
KANCHIPURAM SRIVARADARAJA SILKS-/ Vs A.MANIKANDAN-/
National Consumer Disputes Redressal Commission · 2001 3 CPJ 432
Tribunals and Commissions05 Feb 2001Appeal dismissed
APPEIK Vs RAMAKRISHNA BARIK
National Consumer Disputes Redressal Commission · 2001 2 CPJ 575
Tribunals and Commissions05 Feb 2001Appeal dismissed
Renu Sinha Vs SECRETARY, ROURKELA REGIONAL IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2001 2 CPJ 426
Tribunals and Commissions05 Feb 2001Appeal allowed
RABIN ARAYAN SAHU Vs REGIONAL MANAGER, UPTRON INDIA LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 472 : 2001 2 CPR 282
Tribunals and Commissions05 Feb 2001Appeal dismissed
SACHIN DAS Vs SAMPA DAS
National Consumer Disputes Redressal Commission · 2001 2 CPJ 429
Tribunals and Commissions05 Feb 2001Appeal dismissed with costs
Union of India Vs SUDHA RANI PANDEY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 500
Tribunals and Commissions05 Feb 2001Appeal dismissed
AVADH BEHARI LAL Vs REGIONAL MANAGER, MARUTI UDYOG LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 185
Tribunals and Commissions05 Feb 2001Appeals dismissed
KANNA GANGADHAR Vs KANNA DUBBAIAH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 218
Tribunals and Commissions05 Feb 2001Appeal allowed
SIBA PRASAD BEHERA Vs SHYAMSUNDAR PANDA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 255