Tribunals and Commissions25 Jan 2001Appeal allowed
SHIMONI MARKETING Vs JB TRANSPORT COMPANY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 341
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 42 of 46
Tribunals and Commissions25 Jan 2001Appeal allowed
U.P.State Electricity Board Vs PHOOL SINGH
National Consumer Disputes Redressal Commission · 2001 1 CPJ 486
Tribunals and Commissions25 Jan 2001Appeal dismissed
PROPRIETOR, NATIONAL GAS AGENCY-/ Vs C. Pandian
National Consumer Disputes Redressal Commission · 2001 1 CLT 489 : 2001 1 CPC 433 : 2001 1 CPJ 28 : 2001 1 CPR 57
Tribunals and Commissions25 Jan 2001Appeal allowed
DOLPHIN LABORATORIES LIMITED Vs D.CHANDRASEKAR
National Consumer Disputes Redressal Commission · 2001 2 CPC 677 : 2001 2 CPJ 446 : 2001 3 CPR 311
Tribunals and Commissions25 Jan 2001Complaint dismissed
NEO INTEX MILLS LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 158 : 2002 1 CPR 342 : 2002 2 CLT 204
Tribunals and Commissions25 Jan 2001Appeal disposed of
TELECOM DIVISIONAL ENGINEER Vs BHIKARI PRASAD VERMA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 11
Tribunals and Commissions25 Jan 2001Allowed
ESTATE OFFICER, HUDA Vs Bal Ram
National Consumer Disputes Redressal Commission · 2001 1 CPC 574 : 2002 1 CLT 410 : 2002 3 CPJ 97
Tribunals and Commissions25 Jan 2001Appeal dismissed
GENERAL MANAGER, TELECOM, COIMBATORE TELEPHONES Vs V.L.NARAYANAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 394
Tribunals and Commissions25 Jan 2001Appeal dismissed
S.P. THENAPPAN Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 2001 2 CPJ 376
Tribunals and Commissions25 Jan 2001Appeals allowed
KRISHAN KUMAR Vs RAJINDER KAUR GILL
National Consumer Disputes Redressal Commission · 2001 2 CPC 79 : 2001 3 CPJ 538
Tribunals and Commissions25 Jan 2001Appeal dismissed with costs
AGRA VIKAS PRADHIKARAN Vs AVADHPAL SINGH, ADVOCATE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 153
Tribunals and Commissions25 Jan 2001Complaint dismissed
PRAMOD KUMAR Vs AVAS AYUKT, U.P. AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2001 2 CPJ 156
Tribunals and Commissions25 Jan 2001Appeal dismissed
SUPRITI MODAK Vs GOKUL CH. MODAK
National Consumer Disputes Redressal Commission · 2001 2 CPJ 219
Tribunals and Commissions25 Jan 2001Complaint partly allowed
C.V.SESHA NARASIMHACHARVULU Vs A.P.State Electricity Board
National Consumer Disputes Redressal Commission · 2001 2 CPJ 358 : 2001 3 CPR 301
Tribunals and Commissions25 Jan 2001
VANI MARINE PRIVATE LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 29 : 2001 1 CLT 487 : 2001 1 CPC 411 : 2001 1 CPJ 26 : 2001 1 CPR 54
Tribunals and Commissions25 Jan 2001
PHOOLWATI Vs Manager Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · 2001 1 CPC 674 : 2001 3 CPJ 545
Tribunals and Commissions24 Jan 2001Appeal disposed of
DIV. ENGINEER, CALCUTTA TELEPHONES Vs SOUMEN KUMAR MODAK
National Consumer Disputes Redressal Commission · 2002 1 CPJ 182
Tribunals and Commissions24 Jan 2001Appeal allowed
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs HARI BHUSHAN GUPTA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 88
Tribunals and Commissions24 Jan 2001Revision Petition allowed
ACCOUNTS OFFICER, Indian Airlines Vs N.L.LAKHANPAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 336 : 2001 1 CPJ 43 : 2001 1 CPR 86 : 2001 1 UC 459
Tribunals and Commissions24 Jan 2001Complaint disposed of
JAI PARABOLICS SPRINGS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPC 586 : 2001 2 CLT 331 : 2001 2 CPR 401 : 2002 1 CPJ 92