Tribunals and Commissions24 Jan 2001Appeal allowed
DISTRICT MANAGER, TELEPHONES Vs ADMINISTRATIVE OFFICER, PUNJAB MANDI BOARD
National Consumer Disputes Redressal Commission · 2001 3 CPJ 69
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 43 of 46
Tribunals and Commissions24 Jan 2001Complaint partly allowed
GANTA MOHANA LAKSHMI Vs C.V. Ratnam
National Consumer Disputes Redressal Commission · 2002 2 CPJ 144
Tribunals and Commissions24 Jan 2001Appeal allowed
K.DILLI BABU Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 2001 2 CPJ 355
Tribunals and Commissions24 Jan 2001Appeal dismissed
State Bank of India Vs HARISHCHANDRA SINGH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 388
Tribunals and Commissions24 Jan 2001
Ramesh N. Thakkar Vs ASLAM MUNJEE
National Consumer Disputes Redressal Commission · 2001 1 UC 441
Tribunals and Commissions24 Jan 2001
Municipal Corporation Kanti Vs Jay Chand Sharma
National Consumer Disputes Redressal Commission · 2001 1 CPC 338 : 2001 1 CPR 89 : 2001 1 UC 427
Tribunals and Commissions23 Jan 2001Appeal dismissed
CNR CONSUMER RIGHTS PROTECTION CELL Vs CORPORATION LTD.THE CHAIRMAN, TAMIL NADU INDUSTRIAL INVESTMENT
National Consumer Disputes Redressal Commission · 2001 3 CPJ 514
Tribunals and Commissions23 Jan 2001Appeal dismissed
ALPACS REPROGRAPHICS SERVICES Vs SHILENDRA BHANDARY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 345
Tribunals and Commissions23 Jan 2001Appeal dismissed
Executive Officer, Nagar Palika Parishad Vs RAM BIHARI SRIVASTAVA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 337
Tribunals and Commissions23 Jan 2001Appeal disposed of
MADRAS TELEPHONES Vs S.Govindan
National Consumer Disputes Redressal Commission · 2001 2 CPJ 509
Tribunals and Commissions23 Jan 2001Appeal No. 455/97 dismissed
GIRDHARILAL JAMANDAS GEHANI Vs DIVISIONAL MANAGER, ORIENTAL INSURANCE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 460
Tribunals and Commissions23 Jan 2001Appeal allowed
JAI LAKSHMI COOPERATIVE BANK LTD. Vs L.C.DHINGRA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 320
Tribunals and Commissions22 Jan 2001Appeal disposed of
POSTMASTER GENERAL, ANNA SALAI Vs GIRISHCHAND KHEMKA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 159
Tribunals and Commissions22 Jan 2001Appeal dismissed
RAMDURAI-/ Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 494
Tribunals and Commissions22 Jan 2001Appeal allowed
JANTA TRAVELS PRIVATE LIMITED Vs NAMITA NIGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 430
Tribunals and Commissions22 Jan 2001Appeal dismissed
Maruti Udyog Limited Vs SUNISH KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2001 2 CPC 135 : 2001 3 CLT 687 : 2002 2 CPJ 352
Tribunals and Commissions22 Jan 2001Complaint disposed of
Susheel Kumar Vs UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CPC 602 : 2001 1 CPJ 377 : 2001 2 CPR 210
Tribunals and Commissions19 Jan 2001Complaint dismissed
MALAYA MARUTI INDUSTRIES Vs ASSISTANT ENGINEER (OPERATION)
National Consumer Disputes Redressal Commission · 2002 1 CPJ 128
Tribunals and Commissions19 Jan 2001Appeal allowed
BANK OF BARODA Vs PRAKASH J.JHAVERI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 134
Tribunals and Commissions19 Jan 2001Appeal disposed of
SALIL CHANDRA MITRA Vs Post Master General
National Consumer Disputes Redressal Commission · 2002 1 CPJ 229