Tribunals and Commissions18 Jan 2001Appeal allowed
DIRECTOR (THROUGH THE REPRESENTATIVE) ARMY GROUP INSURANCE SCHEME Vs NAIK HANS RAJ YADAV
National Consumer Disputes Redressal Commission · 2001 2 CPJ 523
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 44 of 46
Tribunals and Commissions18 Jan 2001Complaint disposed of
NIRANJAN SINGH Vs DELHI WATER SUPPLY AND SEWERAGE
National Consumer Disputes Redressal Commission · 2001 3 CPJ 99
Tribunals and Commissions18 Jan 2001Appeal disposed of
RANJAN GHOSH Vs MANISHA BHOWMIK
National Consumer Disputes Redressal Commission · 2001 1 CPJ 592
Tribunals and Commissions18 Jan 2001Complaint dismissed
P.C.KUTTAN Vs REGIONAL ENGINEER, KERALA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2001 3 CPJ 468
Tribunals and Commissions18 Jan 2001Allowed
Life Insurance Corporation of India Vs CHUVAL CONSUMER PROTECTION SOCIETY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 364
Tribunals and Commissions18 Jan 2001Appeal allowed
SHYAMA NANDA JALAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPC 673 : 2001 2 CPJ 108 : 2001 3 CPR 322
Tribunals and Commissions18 Jan 2001
Sri Laxmi Narayana Transport Vs Sri Ram Trading And Transport P Ltd
National Consumer Disputes Redressal Commission · 2001 2 CPJ 456
Tribunals and Commissions17 Jan 2001Appeal allowed
WEIGH WELL INDIA Vs AGGARWAL STEEL INDUSTRIES
National Consumer Disputes Redressal Commission · 2001 2 CLT 301 : 2001 2 CPC 30 : 2002 1 CPJ 386
Tribunals and Commissions17 Jan 2001Appeals dismissed
PUNJAB URBAN PLANNING DEVELOPMENT AUTHORITY Vs PUSHPA SAGAR KOHLI
National Consumer Disputes Redressal Commission · 2001 1 CPC 686 : 2001 3 CPJ 564
Tribunals and Commissions16 Jan 2001Appeal dismissed
V.G. KODGIRE Vs Divisional Controller, M.S.R.T.C.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 274
Tribunals and Commissions15 Jan 2001Applications dismissed
TINA HANS Vs ROCKLAND LEASING LTD.
National Consumer Disputes Redressal Commission · 2001 2 CLT 581 : 2001 2 CPC 77 : 2002 2 CPJ 346
Tribunals and Commissions15 Jan 2001Appeal partly allowed
AREA MANAGER, WESTERN RAILWAY Vs Ramesh Chander
National Consumer Disputes Redressal Commission · 2001 2 CPJ 164
Tribunals and Commissions15 Jan 2001Appeal dismissed
CHANDIGARH HOUSING BOARD Vs Daljit Singh
National Consumer Disputes Redressal Commission · 2001 2 CLT 318 : 2001 2 CPC 133 : 2002 1 CPJ 264
Tribunals and Commissions13 Jan 2001Order modified
UNITED COMMERCIAL BANK Vs KAMALESH KAJRIWAL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 509
Tribunals and Commissions13 Jan 2001Appeal allowed
NAGALAKSHMI LORRY SERVICE Vs N.S.GANESH BABU
National Consumer Disputes Redressal Commission · 2002 1 CPJ 62
Tribunals and Commissions12 Jan 2001Complaint allowed with costs
NADIYA Vs PROPRIETOR, FATHIMA HOSPITAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 492 : 2001 1 CPR 559 : 2001 2 CPJ 93
Tribunals and Commissions11 Jan 2001Appeal allowed
S.D.O.,DOOR SANCHAR VIBHAG Vs GULAM SARWAR AZAD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 477
Tribunals and Commissions11 Jan 2001Appeal allowed
HERBERTSONS LIMITED Vs RAM RATAN SHAW
National Consumer Disputes Redressal Commission · 2001 2 CPJ 24 : 2001 3 CPR 318
Tribunals and Commissions11 Jan 2001Appeal dismissed in limine
METRO APPLIANCES LTD. Vs SATISH KAUSHIK
National Consumer Disputes Redressal Commission · 2001 1 CPJ 589
Tribunals and Commissions11 Jan 2001Appeal dismissed
DALJIT SINGH WALIA Vs GURJIT SINGH GILL
National Consumer Disputes Redressal Commission · 2001 2 CLT 336 : 2001 2 CPC 28 : 2002 1 CPJ 280