Tribunals and Commissions11 Jan 2001C.A. disposed of
A.K.KOCHAR Vs PERTECH COMPUTERS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 98
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 45 of 46
Tribunals and Commissions11 Jan 2001Appeal dismissed
Aziz Vs EGALE SEEDS DEVELOPMENT CORPORATION
National Consumer Disputes Redressal Commission · 2001 1 CPC 599 : 2001 1 CPJ 368 : 2001 3 CPR 262
Tribunals and Commissions11 Jan 2001Appeal dismissed
P.T.CHINNASAMY Vs Nagarjuna Finance Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 405
Tribunals and Commissions10 Jan 2001Appeal partly allowed
A.PERUMAL-/ Vs G.SHANTILAL
National Consumer Disputes Redressal Commission · 2002 1 CPJ 78 : 2002 1 CPR 464
Tribunals and Commissions10 Jan 2001Appeal dismissed
MURRAY Vs K.SANKARALINGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 426
Tribunals and Commissions10 Jan 2001C.A. dismissed
SUMITA BHATTACHARYA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 86
Tribunals and Commissions10 Jan 2001C.A. disposed of
MRS. USHA THAPA Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 101
Tribunals and Commissions10 Jan 2001Appeal dismissed
NAGAR PALIKA PARISHAD MANDLA THROUGH MUKHY NAGAR PALIKA ADHIKARI Vs UNION OF INDIA THROUGH SUCHANA PRASARAN MANTRALAYA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 352
Tribunals and Commissions09 Jan 2001Appeal partly allowed
A.K.ADHIKESAVALU NAIDU Vs C.BALACHANDRA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 464
Tribunals and Commissions09 Jan 2001C.A. disposed of
B.M.KAPOOR Vs AJAY ENTERPRISES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 71
Tribunals and Commissions09 Jan 2001Appeal allowed
GENERAL MANAGER, SOUTHERN RLY. Vs KANTHIMATHI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 215
Tribunals and Commissions09 Jan 2001Ordered accordingly
HARI VALLABH VIJAY Vs Administrative Officer
National Consumer Disputes Redressal Commission · 2001 1 CPC 613 : 2001 1 CPJ 388 : 2001 1 CPR 529
Tribunals and Commissions08 Jan 2001C.A. disposed of
SANJEEV KHANNA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 2 CLT 493 : 2000 3 CPR 86 : 2001 3 CPJ 97
Tribunals and Commissions08 Jan 2001Appeal allowed
SANJEEV KUMAR ARORA Vs SLM MANEK LAL INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2001 3 CLT 92 : 2002 2 CPJ 230
Tribunals and Commissions05 Jan 2001Appeal partly allowed
STATE BANK OF INDORE Vs C.V.MATHEW
National Consumer Disputes Redressal Commission · 2001 1 CLT 628 : 2001 1 CPJ 361 : 2001 1 CPR 289
Tribunals and Commissions05 Jan 2001Complaint dismissed
RAJENDRA KUMAR TRIPATHI Vs CHAIRMAN,U.P.STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2001 1 CPC 532 : 2001 1 CPJ 458
Tribunals and Commissions05 Jan 2001Appeal dismissed in limine
K.K.CHHABRA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 187 : 2001 3 CPR 277 : 2002 1 CPC 134
Tribunals and Commissions05 Jan 2001Appeal dismissed
PRABHU AGRO INDUSTRIES Vs DATTA SONBA MADAVI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 285
Tribunals and Commissions05 Jan 2001Appeal dismissed
S.P.ASSOCIATES Vs R.ARUNACHALAM
National Consumer Disputes Redressal Commission · 2001 3 CPJ 367
Tribunals and Commissions04 Jan 2001Appeal partly allowed
ESTATE OFFICER, H.U.D.A. Vs B.P.SINGAL
National Consumer Disputes Redressal Commission · 2001 2 CLT 583 : 2001 2 CPC 81 : 2002 1 CPJ 452