Tribunals and Commissions04 Jan 2001Writ Petition dismissed
CHAIRMAN, BANGALORE DEVELOPMENTCHAIRMAN, BANGALORE DEVELOPMENT AUTHORITY Vs Radha Bai
National Consumer Disputes Redressal Commission · 2001 2 CPJ 49 : 2001 3 CPR 326
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 46 of 46
Tribunals and Commissions04 Jan 2001Complaint dismissed
S.P.SABAPATHY Vs CHONA FINANCIAL SERVICE PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 133 : 2002 2 CPR 407 : 2002 3 CLT 50
Tribunals and Commissions04 Jan 2001C.A. disposed of
HARI GOPAL GARG Vs GENERAL MANAGER, TELEPHONES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 93
Tribunals and Commissions04 Jan 2001Dismissed
Chandrawati Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 77 : 2001 3 CPR 284
Tribunals and Commissions04 Jan 2001Complaint dismissed
RAMESH CHANDRA GOSWAMI Vs DIPAK BANERJEE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 374
Tribunals and Commissions03 Jan 2001Appeal dismissed
DISTRICT TRANSPORT MANAGER (ADMN.) Vs SUPRAVA HOTA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 573
Tribunals and Commissions03 Jan 2001Appeal allowed in part
LATA V. AGARWAL Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 522
Tribunals and Commissions03 Jan 2001Appeal partly allowed
National Insurance Co. Ltd. Vs Kanti Devi
National Consumer Disputes Redressal Commission · 2002 1 CPJ 85
Tribunals and Commissions03 Jan 2001Complaint partly allowed
Raj Kumar Prasad Gupta Vs DIVISIONAL MANAGER, THE NEW INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 155
Tribunals and Commissions01 Jan 2001Appeal dismissed
SHIV KUMAR Vs Sohan Lal
National Consumer Disputes Redressal Commission · 2001 1 CPC 654 : 2001 1 CPJ 556
Tribunals and Commissions01 Jan 2001Appeal allowed
DIVISIONAL ENGINEER, TELEPHONES Vs RAVINDRA KUMAR PODDAR
National Consumer Disputes Redressal Commission · 2001 1 CPC 541 : 2001 1 CPJ 482
Tribunals and Commissions01 Jan 2001Appeal dismissed
Raj Kumar Srivastava Vs BRANCH MANAGER, DISTRICT CO-OPERATIVE BANK
National Consumer Disputes Redressal Commission · 2001 1 CPJ 252
Tribunals and Commissions01 Jan 2001Appeal partly allowed
AWADESH CHANDRA DIXIT Vs BRANCH MANAGER, KASHINATH SETH BANK
National Consumer Disputes Redressal Commission · 2001 2 CPJ 39
Tribunals and Commissions01 Jan 2001Appeal partly allowed
Dinesh Kumar Agrawal Vs TELEPHONE DEPARTMENT THROUGH TELECOM DIVISIONAL ENGINEER
National Consumer Disputes Redressal Commission · 2001 2 CPJ 22
Tribunals and Commissions01 Jan 2001Appeal dismissed
RAJ DEO PANDEY Vs BRANCH MANAGER, GORAKHPUR REGIONAL RURAL BANK
National Consumer Disputes Redressal Commission · 2001 1 CPJ 255
Tribunals and Commissions01 Jan 2001Appeal dismissed with costs
New India Assurance Company Ltd. Vs MAJOR (RETD.) SURAT SINGH
National Consumer Disputes Redressal Commission · 2001 1 CPC 593 : 2001 1 CPJ 369
Tribunals and Commissions01 Jan 2001
GHAZIABAD DEVELOPMENT AUTHORITY Vs Chandra Bhan Singh
National Consumer Disputes Redressal Commission · 2001 1 CPJ 451