Tribunals and Commissions05 Feb 2001Appeal disposed of
MANAGER, OMAN AIR Vs K.K.ABDUL AZEEZ
National Consumer Disputes Redressal Commission · 2001 3 CPJ 287 : 2002 1 CPR 233
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 41 of 46
Tribunals and Commissions02 Feb 2001Appeal dismissed
TIRUPATI BALAJI SERVICES Vs Chelsea Products
National Consumer Disputes Redressal Commission · 2001 3 CPJ 483
Tribunals and Commissions02 Feb 2001Appeal allowed
JOSLIN CHRYSOSTOM Vs S. LOURDU
National Consumer Disputes Redressal Commission · 2001 3 CPJ 126
Tribunals and Commissions02 Feb 2001Appeal dismissed
K.P.N. SUPER SERVICES Vs SAI KUMAR
National Consumer Disputes Redressal Commission · 2002 1 CPJ 42
Tribunals and Commissions01 Feb 2001Appeal allowed
BOARD Vs GROUP CAPTAIN M.M. SAIGAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 220
Tribunals and Commissions01 Feb 2001C.A.disposed of
ARUN KUMAR GUPTA Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 78
Tribunals and Commissions01 Feb 2001Appeal dismissed
MAHAVIR SINGH Vs MANAGING DIRECTOR, MUTHOOT LEASING AND FINANCE LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 103 : 2002 2 CPR 319 : 2002 3 CLT 162
Tribunals and Commissions31 Jan 2001Appeal partly allowed
SUPERINTENDENT OF POST OFFICES Vs NARESH CHANDRA SRIVASTAVA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 481
Tribunals and Commissions31 Jan 2001Appeal dismissed
SURENDRA KUMAR MISHRA Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 68
Tribunals and Commissions31 Jan 2001Complaint partly allowed with costs
KUSUM PANDEY Vs Union of India
National Consumer Disputes Redressal Commission · 2001 2 CPR 273 : 2001 3 CLT 188 : 2002 1 CPJ 113
Tribunals and Commissions31 Jan 2001Appeal No. 908/99 dismissed & appeal No. 1761/99 allowed
HARI RAM DUBEY, ADVOCATE Vs District Magistrate
National Consumer Disputes Redressal Commission · 2001 2 CPJ 192
Tribunals and Commissions30 Jan 2001Complaint dismissed
SRI KRISHNA OIL COMPLEX LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 433 : 2001 3 CPR 289
Tribunals and Commissions30 Jan 2001Appeal dismissed
RAKESH SRIVASTAVA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 73
Tribunals and Commissions30 Jan 2001Appeal dismissed
A.M.T.DEVI MUTHUDURAI Vs CHIEF GENERAL MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 459
Tribunals and Commissions30 Jan 2001Ordered accordingly
GHAZIABAD DEVELOPMENT AUTHORITY Vs NARENDRA KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 31
Tribunals and Commissions29 Jan 2001Appeal dismissed
BINDU RAJAKRISHNAN-/ Vs KANCHANA-/
National Consumer Disputes Redressal Commission · 2001 2 CPC 678 : 2001 2 CPJ 479 : 2001 3 CPR 299
Tribunals and Commissions29 Jan 2001Dismissed
District Collector, Kottayam Vs K.P.VARGHESE
National Consumer Disputes Redressal Commission · 2002 1 CPC 684 : 2002 2 CPJ 51
Tribunals and Commissions29 Jan 2001Appeal allowed
GENERAL MANAGER, TELECOM DISTRICT Vs P.C.JOHN
National Consumer Disputes Redressal Commission · 2002 2 CPJ 424
Tribunals and Commissions29 Jan 2001Appeal dismissed
Executive Engineer and Administrative Officer Vs R.Perumal
National Consumer Disputes Redressal Commission · 2002 1 CPJ 301
Tribunals and Commissions29 Jan 2001Petition allowed with costs
K. VARKEY VARGHESE Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPC 479 : 2001 1 CPR 543 : 2001 2 CPJ 422