Tribunals and Commissions28 Feb 2001Appeal dismissed
CANARA BANK Vs C.D.PATEL
National Consumer Disputes Redressal Commission · 2001 1 CLT 563 : 2001 2 CPJ 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 37 of 46
Tribunals and Commissions28 Feb 2001Appeal partly allowed
Oriental Insurance Co. Ltd. Vs CHANDRABHAN GANPATI WANJARI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 290
Tribunals and Commissions28 Feb 2001Appeal dismissed
Surinder Kumar Vs DIVISIONAL MANAGER, UNITED INDIA Insurance Company LTD.
National Consumer Disputes Redressal Commission · 2002 1 CLT 417 : 2002 1 CPJ 101
Tribunals and Commissions28 Feb 2001Review Application dismissed
JASUP ENGINEERING CO. Vs DISTINCTIVE PROPERTIES AND LEASING LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 115
Tribunals and Commissions28 Feb 2001Complaint dismissed
ASHIMA ROY CHOWDHURY Vs United Airlines
National Consumer Disputes Redressal Commission · 2001 2 CPJ 263
Tribunals and Commissions28 Feb 2001Appeal dismissed
CHANDIGARH HOUSING BOARD Vs Sukhdev Singh
National Consumer Disputes Redressal Commission · 2002 1 CPJ 312
Tribunals and Commissions27 Feb 2001Appeal dismissed
SHALIMAR ESTATE (PVT.) LIMITED Vs SURINDER KUMAR ANAND
National Consumer Disputes Redressal Commission · 2001 3 CPJ 148
Tribunals and Commissions27 Feb 2001Appeal dismissed
BHUPINDER SINGH Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 2001 2 CLT 372 : 2002 2 CPJ 336
Tribunals and Commissions27 Feb 2001Appeal No. 58/A/99 allowed
Oriental Insurance Co. Ltd. Vs BEAUTY DASGUPTA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 438
Tribunals and Commissions27 Feb 2001Appeal dismissed
R.K.BAJAJ Vs WHEEL WORLD
National Consumer Disputes Redressal Commission · 2001 2 CPC 163 : 2001 3 CPJ 428
Tribunals and Commissions27 Feb 2001Appeal allowed
B.PADAMCHAND KOTHARI Vs PILAKKATTIL KUNHI MOHAMMED ALIAS BAVA
National Consumer Disputes Redressal Commission · 2001 2 CPR 459 : 2002 1 CLT 10 : 2002 1 CPJ 497
Tribunals and Commissions26 Feb 2001Appeal dismissed
P. THANGAMANI c/o DIVYA ELECTRONICS Vs V.V.PANDIAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 54
Tribunals and Commissions26 Feb 2001Appeals dismissed in limine
BANK OF INDIA Vs DEEPAK JAISWAL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 535 : 2002 1 CPC 578 : 2002 1 CPR 458
Tribunals and Commissions26 Feb 2001Revision Petition dismissed
SHANTI AUTO (P) LIMITED Vs PRAVEEN BEN GEORGE
National Consumer Disputes Redressal Commission · 2002 1 CPC 658 : 2002 1 CPJ 106 : 2002 1 CPR 355 : 2002 2 CLT 366
Tribunals and Commissions26 Feb 2001Complaint dismissed
D.S.KOHLI Vs BALDEV SINGH PABLA
National Consumer Disputes Redressal Commission · 2001 1 CPC 182 : 2001 3 CPJ 274
Tribunals and Commissions26 Feb 2001Appeal dismissed
Oriental Insurance Company Ltd. Vs DAMODAR PRADHAN
National Consumer Disputes Redressal Commission · 2002 1 CPJ 121
Tribunals and Commissions26 Feb 2001Complaint disposed of
CICILY KALLARAKKAL Vs DEALER, DIVYA AUTOMOBILES
National Consumer Disputes Redressal Commission · 2002 3 CPJ 14
Tribunals and Commissions26 Feb 2001Appeal dismissed
CORPORATION BANK Vs BRIG D.K.KHULLAR
National Consumer Disputes Redressal Commission · 2001 2 CPC 149 : 2001 3 CPJ 296
Tribunals and Commissions26 Feb 2001Appeal allowed
ORIENTAL INSURANCE Company Limited Vs CHIRANJIBI KUMAR MOHANTY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 345 : 2001 3 CPR 283
Tribunals and Commissions25 Feb 2001Appeal allowed
Life Insurance Corporation of India Vs ANJU HUNJAN
National Consumer Disputes Redressal Commission · 2001 2 CLT 632 : 2001 2 CPC 256 : 2002 1 CPJ 142