Tribunals and Commissions27 Mar 2001Revision Petition dismissed
RAIZ AHMED Vs RASHID ALI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 357
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 33 of 46
Tribunals and Commissions27 Mar 2001Appeal dismissed
BHUPESHWAR ENTERPRISES Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 227
Tribunals and Commissions27 Mar 2001Ordered accordingly
Arvind Kumar Gupta Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2001 2 CPJ 407
Tribunals and Commissions27 Mar 2001Appeal allowed
Peer Mohammad Vs RAM DEO YADAV
National Consumer Disputes Redressal Commission · 2001 2 CPJ 411
Tribunals and Commissions27 Mar 2001Appeal allowed
FAIZABAD DISTRICT COOPERATIVE BANK LIMITED Vs Shiv Bhagwan
National Consumer Disputes Redressal Commission · 2001 2 CPJ 496
Tribunals and Commissions27 Mar 2001Appeal allowed
Union of India Vs MOHAMMAD SHAHID
National Consumer Disputes Redressal Commission · 2002 2 CPJ 239
Tribunals and Commissions27 Mar 2001Appeal partly allowed
MANOJ KUMAR SONKAR Vs FIRST FLIGHT COURIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 256 : 2003 1 CLT 462
Tribunals and Commissions27 Mar 2001Appeal dismissed
SUPERINTENDENT OF POST OFFICE Vs Vinod Kumar Verma
National Consumer Disputes Redressal Commission · 2001 2 CPJ 373
Tribunals and Commissions26 Mar 2001Complaint disposed of
UNITED PUBLISHERS Vs EXECUTIVE DIRECTOR, Burlington's home shopping pvt. ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPC 213 : 2001 3 CPJ 10
Tribunals and Commissions24 Mar 2001Appeal allowed
KHALEEL AHMED ANSARI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 139
Tribunals and Commissions23 Mar 2001Appeal allowed
TELECOMMUNICATION DIVISIONAL ENGINEER,DEPARTMENT OF TELECOMMUNICATION Vs ANAND NATH TIWARI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 513
Tribunals and Commissions23 Mar 2001Appeal dismissed
NOOR MOHDKHAN Vs DIVISIONAL ENGINEER
National Consumer Disputes Redressal Commission · 2001 3 CPJ 592
Tribunals and Commissions23 Mar 2001Complaint dismissed
UMA SHANKAR SINGH Vs DELHI BISLERI COMPANY LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 46
Tribunals and Commissions22 Mar 2001Appeal allowed
ALKA SHARMA Vs SURJIT SINGH
National Consumer Disputes Redressal Commission · 2001 2 CLT 586 : 2001 2 CPC 343 : 2001 2 CPR 525 : 2002 1 CPJ 399
Tribunals and Commissions22 Mar 2001Revision allowed
A.H.RIZVI-Revisionist Vs DIVYA MITTAL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 223
Tribunals and Commissions22 Mar 2001R.P. partly allowed
SMR PARCEL SERVICE Vs PLC LAKSHMANAN AND BROTHERS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 316
Tribunals and Commissions21 Mar 2001Appeal dismissed
SURESHCHANDRA V. PAREKH Vs RAMVILAS MAHESHWARI
National Consumer Disputes Redressal Commission · 2001 2 CPC 211 : 2001 2 CPJ 543 : 2001 2 CPR 238
Tribunals and Commissions21 Mar 2001Appeal dismissed
ESTATE OFFICER, HUDA Vs SHASHI JAIN
National Consumer Disputes Redressal Commission · 2001 2 CLT 517 : 2002 2 CPJ 179
Tribunals and Commissions21 Mar 2001Appeal allowed
Bhupinder Kaur Vs J.C.T.LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 281
Tribunals and Commissions21 Mar 2001Appeal dismissed
AUTHORITY THROUGH ITS ESTATE OFFICER PUNJAB URBAN PLANNING AND DEVELOPMENT Vs Prem Lal
National Consumer Disputes Redressal Commission · 2001 2 CLT 514 : 2002 1 CPJ 362