Tribunals and Commissions26 Apr 2001C.A. disposed of
JASBIR SINGH AHUJA Vs PAL PEUGEOT LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 124
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 29 of 46
Tribunals and Commissions26 Apr 2001Appeal dismissed
VINOD KUMAR DUDEJA Vs APPOLO COMPUTERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 237
Tribunals and Commissions26 Apr 2001Complaint partly allowed
SHIV DIAL SUD Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 329
Tribunals and Commissions25 Apr 2001Complaint allowed
VIJAYAMMA Vs APOLLO DIAGNOSTIC CENTRE
National Consumer Disputes Redressal Commission · 2002 1 CPJ 230
Tribunals and Commissions25 Apr 2001Appeal dismissed
MAKHANLAL CHAKRABORTY Vs WEST BENGAL STATE CO-OP. HOUSING FED. LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 458 : 2002 2 CPC 387 : 2002 3 CPR 376
Tribunals and Commissions25 Apr 2001Complaint allowed with costs
OZMA SHIPPING COMPANY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 44 : 2001 3 CPR 14
Tribunals and Commissions25 Apr 2001C.A. disposed of
VIJAY SHREE JEWELLERS Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 111
Tribunals and Commissions25 Apr 2001Appeal dismissed
MUKTI GHOSH Vs NAGARJUNA FERTILIZER AND CHEMICALS
National Consumer Disputes Redressal Commission · 2002 2 CPJ 343
Tribunals and Commissions25 Apr 2001Revision dismissed
B.DEY Vs SARAI GUPTA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 383
Tribunals and Commissions25 Apr 2001Complaint dismissed
P.VENKATA LAKSHMI Vs Y.SAVITHA DEVI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 402
Tribunals and Commissions24 Apr 2001Appeal dismissed
VIJAY KUMAR Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2002 1 CPC 661 : 2002 1 CPJ 207 : 2002 1 CPR 58
Tribunals and Commissions23 Apr 2001Appeal dismissed
A.SAIBABA GOUD Vs L.THOMAS
National Consumer Disputes Redressal Commission · 2002 1 CPJ 199
Tribunals and Commissions23 Apr 2001Appeal dismissed
INTERNATIONAL SURGICO INDUSTRIES Vs FIRST FLIGHT COURIER PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 184 : 2002 2 CPR 322
Tribunals and Commissions20 Apr 2001Appeals dismissed
SOUTH EASTERN CARRIERS LTD. Vs B.Rajendra
National Consumer Disputes Redressal Commission · 2002 2 CPC 25 : 2002 2 CPJ 153
Tribunals and Commissions20 Apr 2001Ordered accordingly
DESH BANDHU GUPTA Vs Indian Airlines Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 61 : 2001 3 CPR 1
Tribunals and Commissions20 Apr 2001Appeal dismissed
INSTITUTIONAL TECHNICAL SUPPLIERS Vs JOSEY JOSEPH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 563 : 2001 3 CPR 169
Tribunals and Commissions20 Apr 2001Complaint partly allowed with costs
S.KISHAN RAO Vs SUDHA NURSING HOME
National Consumer Disputes Redressal Commission · 2001 3 CPJ 478
Tribunals and Commissions20 Apr 2001Appeal partly allowed
MANAGER, AIR INDIA LTD. Vs INDIA EVERBRIGHT SHIPPING And TRADING CO.
National Consumer Disputes Redressal Commission · 2001 0 CTJ 482 : 2001 2 CPC 61 : 2001 2 CPJ 32 : 2001 2 CPR 5 : 2002 1 CPJ 51
Tribunals and Commissions20 Apr 2001Application dismissed
SAFEWAY BUILDERS (P) LTD. Vs MOHINDER MALIK
National Consumer Disputes Redressal Commission · 2001 3 CPJ 168
Tribunals and Commissions19 Apr 2001Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs DIWAKAR AGNIHOTRI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 425 : 2003 1 CLT 80