Tribunals and Commissions10 May 2001Petition dismissed
National Insurance Co. Ltd. Vs PUBLIC TYPE COLLEGE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 26
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 27 of 46
Tribunals and Commissions10 May 2001Appeal partly allowed
MANAGER (NRI) STATE BANK OF INDIA Vs NAGINI S.RAM GOVINDRAJAN
National Consumer Disputes Redressal Commission · 2002 1 CPC 586 : 2002 1 CPJ 97 : 2002 1 CPR 346 : 2002 2 CLT 246
Tribunals and Commissions10 May 2001Appeal partly allowed
Divisional Manager, Oriental Insurance Co. Ltd. Vs PRADEEP KUMAR MOHANTY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 454
Tribunals and Commissions10 May 2001Appeals dismissed
HOUSING BOARD HARYANA Vs J.R.JINDAL
National Consumer Disputes Redressal Commission · 2001 2 CPC 542 : 2001 3 CLT 495 : 2002 2 CPJ 288
Tribunals and Commissions10 May 2001Complaint dismissed
CADCHEM LABORATORIES LTD. Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 377
Tribunals and Commissions10 May 2001Appeal dismissed
POST MASTER, KHURDA HPO Vs MAHABIR PRASAD SAHA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 39 : 2002 3 CPR 119
Tribunals and Commissions10 May 2001Appeal allowed
Pepsi Cola India Marketing Company Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2001 1 UC 43
Tribunals and Commissions09 May 2001Revision Petition dismissed
National Insurance Co. Ltd. Vs MOOLCHAND SINGH RATHORE
National Consumer Disputes Redressal Commission · 2001 2 CPC 360 : 2001 2 CPJ 52 : 2001 2 CPR 73
Tribunals and Commissions08 May 2001Revision Petition dismissed
Narinder Kumar Vs Sanjiv Kumar
National Consumer Disputes Redressal Commission · 2001 2 CPC 572 : 2001 3 CPJ 27
Tribunals and Commissions08 May 2001C.A. disposed of
PREM KUMAR GUPTA Vs MAXWORTH ORCHARDS (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 56
Tribunals and Commissions08 May 2001Complaint dismissed
SHEELA DAS Vs STATION SUPERINTENDENT, CUTTACK RLY. STATION
National Consumer Disputes Redressal Commission · 2001 3 CPJ 469 : 2002 1 CPR 129
Tribunals and Commissions08 May 2001Complaint disposed of
DIRECTOR GENERAL (I And R) Vs FOUR WHEELER NISHAN OWNERS UNION
National Consumer Disputes Redressal Commission · 2001 3 CPJ 67
Tribunals and Commissions07 May 2001Appeal partly allowed
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY Vs HARI CHARAN GUPTA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 435
Tribunals and Commissions07 May 2001Appeal allowed
MIHIR KR.DUTTA Vs BIKASH R.DUTTA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 174
Tribunals and Commissions04 May 2001Appeals dismissed
Senior Superintendent of Post Offices Vs Bal Krishan
National Consumer Disputes Redressal Commission · 2001 3 CPJ 494
Tribunals and Commissions04 May 2001Complaint partly allowed
JAGDEEP SHARMA Vs FEDELIA CONSTRUCTIONS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 140
Tribunals and Commissions04 May 2001Appeal dismissed
CHIEF ADMINISTRATOR, H.U.D.A Vs Sarla Rani
National Consumer Disputes Redressal Commission · 2001 3 CPJ 377
Tribunals and Commissions04 May 2001Appeal dismissed
O.A. VARADADESIGAN Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 386 : 2002 2 CPR 175
Tribunals and Commissions03 May 2001Appeal dismissed
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs ARUNAGIRI PILLAI
National Consumer Disputes Redressal Commission · 2001 3 CPR 347 : 2002 1 CLT 452 : 2002 2 CPJ 310
Tribunals and Commissions03 May 2001Appeal dismissed
New India Assurance Co. Ltd. Vs MAHIMANAND
National Consumer Disputes Redressal Commission · 2002 3 CPJ 114