Tribunals and Commissions31 May 2001Appeal dismissed
LUDHIANA IMPROVEMENT TRUST Vs Kulwant Kaur
National Consumer Disputes Redressal Commission · 2001 1 CLT 418 : 2001 2 CPC 366 : 2001 2 CPR 76 : 2001 3 CPJ 1
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 24 of 46
Tribunals and Commissions31 May 2001Appeals allowed
Maruti Udyog Limited Vs M.L.Gupta
National Consumer Disputes Redressal Commission · 2002 1 CPC 25 : 2002 1 CPJ 68
Tribunals and Commissions31 May 2001Appeal dismissed with cost
BANK OF INDIA Vs ORIENTAL RUGS (P) LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 372
Tribunals and Commissions31 May 2001
CANARA BANK Vs AHUJA TRADERS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 2
Tribunals and Commissions31 May 2001
C P Moosa Vs Chowgle Industries Ltd
National Consumer Disputes Redressal Commission · 2001 2 CPC 474 : 2001 2 CPR 92 : 2001 3 CPJ 9
Tribunals and Commissions30 May 2001Revision Petition dismissed
CHAIRMAN, CHANDIGARH HOUSING BOARD-Revisionist Vs MAJ.D.N. Sadhana
National Consumer Disputes Redressal Commission · 2001 3 CLT 534 : 2002 1 CPJ 180
Tribunals and Commissions29 May 2001Complaint dismissed
SANTOSH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 495
Tribunals and Commissions29 May 2001Appeal dismissed
PRAHALAD KUMAR VERMA Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPJ 334 : 2003 2 CLT 328
Tribunals and Commissions29 May 2001Revision Petition dismissed
GEMCRAFT ENGINEERING COMPANY (PVT.) LTD. Vs K.K. SATYANARAYANA
National Consumer Disputes Redressal Commission · 2001 2 CPC 564 : 2001 3 CPJ 18
Tribunals and Commissions29 May 2001Appeal dismissed
SOW. SHANTABAI PRALHADRAO JAGATKAR Vs TELECOM DISTRICT ENGINEER
National Consumer Disputes Redressal Commission · 2002 2 CPJ 262
Tribunals and Commissions29 May 2001Appeal allowed
PARSHOTAM LAL SANGHI Vs Partap Steel Rolling Mills
National Consumer Disputes Redressal Commission · 2001 2 CPC 602 : 2001 3 CPJ 344 : 2003 1 CPR 378
Tribunals and Commissions28 May 2001Appeals dismissed
MANAGING TRUSTEE, SRI JAGANNATH TEMPLE TRUST Vs BENUDHAR PANDA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 559 : 2002 1 CPR 516
Tribunals and Commissions28 May 2001Revision Petition dismissed with costs
Improvement Trust, Ludhiana Vs SHAHEED BHAGAT SINGH CO-OP. HOUSE BLDG. SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPR 65 : 2001 3 CPJ 40
Tribunals and Commissions28 May 2001Appeal disposed of
MANAGER, SOUTH INDIA, AIR INDIA Vs VISALAKSHI SUBRAMANIAM
National Consumer Disputes Redressal Commission · 2001 3 CPR 355 : 2002 1 CLT 38 : 2003 1 CPJ 538
Tribunals and Commissions28 May 2001Appeal partly allowed
T.V. SUNDRAM IYENGAR And SONS LTD. Vs MALATHI MADHAVAN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 172
Tribunals and Commissions28 May 2001Appeal dismissed
MANSUKH Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 246
Tribunals and Commissions25 May 2001Appeals disposed of accordingly
G.PALANISWAMY Vs STATE OF TAMIL NADU
National Consumer Disputes Redressal Commission · 2002 2 CPC 172 : 2002 2 CPJ 46 : 2003 1 CLT 57
Tribunals and Commissions24 May 2001Appeal dismissed
Hindustan Motors Ltd. Vs MALWA ENGG. CORPORATION
National Consumer Disputes Redressal Commission · 2001 2 CPC 368 : 2001 2 CPR 79 : 2001 3 CPJ 13
Tribunals and Commissions24 May 2001Appeal dismissed
JOINT SECRETARY AND VICE-CHAIRMAN OF MEERUT DEVELOPMENT AUTHORITY Vs RAJESH JOHARI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 249 : 2003 2 CLT 332
Tribunals and Commissions23 May 2001Complaint dismissed
VIJAY HANSARIA Vs STERLING HOLIDAYS RESORTS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 606 : 2002 1 CPR 474