Tribunals and Commissions19 Jun 2001Complaint partly allowed
Pradeep Kumar Mishra Vs SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 267 : 2002 1 CPR 498 : 2002 2 CLT 396
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 22 of 46
Tribunals and Commissions19 Jun 2001Appeal partly allowed
ORISSA COOPERATIVE HOUSING CORPORATION LTD. Vs KUM KUM PRAVA DASH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 326 : 2002 1 CPC 464 : 2002 1 CPR 239
Tribunals and Commissions18 Jun 2001Appeal dismissed
BRANCH MANAGER, BANK OF BARODA Vs C.KRISHNA RAO
National Consumer Disputes Redressal Commission · 2001 3 CPJ 173
Tribunals and Commissions15 Jun 2001Complaint disposed of
Sheela Thomas Vs JAYALAKSHMY BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 457 : 2002 2 CPR 277 : 2002 3 CLT 5
Tribunals and Commissions15 Jun 2001Appeal dismissed
SPARTANS Vs SABYASACHI BANERJEE
National Consumer Disputes Redressal Commission · 2001 2 CPR 460 : 2002 1 CLT 11 : 2002 2 CPJ 200
Tribunals and Commissions15 Jun 2001Complaint dismissed
HARSHAL DAFFAL Vs KODY ELCOT LTD.
National Consumer Disputes Redressal Commission · 2002 1 CLT 314 : 2002 1 CPJ 246 : 2002 1 CPR 76
Tribunals and Commissions13 Jun 2001Appeal allowed
Branch Manager, Central Bank of India Vs KALINATH BANERJEE
National Consumer Disputes Redressal Commission · 2002 1 CPJ 523
Tribunals and Commissions12 Jun 2001Appeal dismissed
V.S.D.CORPORATION Vs RADHA KRISHNA CHATTOPADHYAY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 7 : 2002 1 CPR 528
Tribunals and Commissions12 Jun 2001Appeal dismissed
GORACHAND KAR Vs Dunlop India Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 561
Tribunals and Commissions12 Jun 2001Appeal dismissed
UNITED INDIA INSURANCE COMPANY Vs P.S.GANESH
National Consumer Disputes Redressal Commission · 2002 3 CPJ 228
Tribunals and Commissions11 Jun 2001Appeal dismissed
Gurmeet Singh Vs Rakesh Kumar Sharma
National Consumer Disputes Redressal Commission · 2002 2 CPJ 209
Tribunals and Commissions11 Jun 2001Appeal dismissed
UNION OF INDIA And THREE Vs HAJI DAL And OIL MILL
National Consumer Disputes Redressal Commission · 2001 3 CPJ 285
Tribunals and Commissions11 Jun 2001Revision Petition dismissed
PRINCIPAL ACCOUNTANT GENERAL (A And E) I Vs Jai Lal
National Consumer Disputes Redressal Commission · 2002 2 CPC 181 : 2002 2 CPJ 194 : 2003 1 CLT 622
Tribunals and Commissions11 Jun 2001Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs PHOOL CHAND
National Consumer Disputes Redressal Commission · 2002 2 CPJ 340 : 2003 1 CLT 465
Tribunals and Commissions11 Jun 2001Appeal allowed
ANIL KUMAR GARG Vs P.M.G.AGRA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 274
Tribunals and Commissions11 Jun 2001Appeal allowed
NIRANJAN Vs EXECUTIVE ENGINEER (HYDEL)
National Consumer Disputes Redressal Commission · 2001 3 CPJ 471
Tribunals and Commissions11 Jun 2001Appeal partly allowed with cost
Life Insurance Corporation of India Vs SUSHILA SAXENA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 49
Tribunals and Commissions11 Jun 2001Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs SANTOSH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 457
Tribunals and Commissions11 Jun 2001Appeal dismissed with costs
U.P.State Electricity Board Vs SHAN INDUSTRIES
National Consumer Disputes Redressal Commission · 2002 1 CPJ 498
Tribunals and Commissions11 Jun 2001Appeal dismissed
MOHD.WASIM Vs SHIV BARAN SINGH ALIAS SHIV KARAN SINGH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 454