Tribunals and Commissions11 Jul 2001Appeal allowed
JILA ABHIYANTA, DOOR SANCHAR VIBHAG, REWA (M.P.) Vs SANTLAL AVADHIYA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 569
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 20 of 46
Tribunals and Commissions11 Jul 2001Appeal dismissed
KATIYAR COLD STORAGE Vs UTTAR PRADESH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2002 1 CPJ 292
Tribunals and Commissions11 Jul 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs CITY-MAN CLOTHING (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 55
Tribunals and Commissions11 Jul 2001Appeal dismissed
Ramesh Chandra Saxena Vs KASHINATH SETH BANK
National Consumer Disputes Redressal Commission · 2002 1 CPJ 122
Tribunals and Commissions11 Jul 2001Appeal partly allowed
SECRETARY, K.S.E.B. Vs THAYYIL KUNHAHAMMED HAJI
National Consumer Disputes Redressal Commission · 2002 2 CPJ 395
Tribunals and Commissions10 Jul 2001Appeal allowed
Life Insurance Corporation of India Vs Sabita Mukherjee
National Consumer Disputes Redressal Commission · 2002 1 CPC 598 : 2002 1 CPJ 100 : 2002 1 CPR 353
Tribunals and Commissions09 Jul 2001Revision Petition dismissed
GOLDEN FORESTS INDIA LTD. Vs BALWANT SINGH BEDI
National Consumer Disputes Redressal Commission · 2001 2 CLT 399 : 2002 0 CTJ 566 : 2002 2 CPC 134 : 2002 2 CPJ 36
Tribunals and Commissions09 Jul 2001Appeal dismissed
MRF LIMITED Vs RANVEER SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 521
Tribunals and Commissions08 Jul 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs V.S.PARVATHA
National Consumer Disputes Redressal Commission · 2002 2 CPC 7 : 2002 2 CPJ 73
Tribunals and Commissions06 Jul 2001Appeal dismissed
MANAGING DIRECTOR, A.P. CO-OP. HOUSING SOCIETIES FEDERATION LIMITED Vs R.MUNIRAMAIAH
National Consumer Disputes Redressal Commission · 2002 1 CPJ 441
Tribunals and Commissions06 Jul 2001Appeal partly allowed
ANUVIBHAGIYA ADHIKARI, TELEPHONES Vs FIRM VILAYAT HUSSAIN ABDUL ALI CHEMIST
National Consumer Disputes Redressal Commission · 2002 1 CPJ 147 : 2002 1 CPR 260 : 2002 2 CLT 131
Tribunals and Commissions06 Jul 2001Ordered accordingly
INDER PRABHA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CLT 649 : 2002 1 CPC 43 : 2002 2 CPJ 322
Tribunals and Commissions06 Jul 2001Appeal partly allowed
New India Assurance Co. Ltd. Vs RANVEER SINGH RAWAT
National Consumer Disputes Redressal Commission · 2002 1 CPJ 365
Tribunals and Commissions05 Jul 2001Appeal allowed
TRILOK SINGH Vs INDIAN AUTO SPARES
National Consumer Disputes Redressal Commission · 2002 1 CPC 30 : 2002 2 CPJ 335
Tribunals and Commissions03 Jul 2001Applications disposed of
Eskay Enterprises Vs RAVISH INFUSION LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 52
Tribunals and Commissions03 Jul 2001Appeal partly allowed
NISHA SINGLA Vs ELECTRONIC CENTRE
National Consumer Disputes Redressal Commission · 2002 1 CLT 162 : 2002 1 CPC 291 : 2002 2 CPJ 497
Tribunals and Commissions03 Jul 2001Application disposed of
ASHOK KAICKER Vs AMBLEE HOTELS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 106
Tribunals and Commissions03 Jul 2001Complaint disposed of
VINOD CHOPRA Vs FILM MAKERS COMBINE
National Consumer Disputes Redressal Commission · 2002 3 CPJ 32
Tribunals and Commissions02 Jul 2001N.O.E. discharged
AND REGISTRATION DIRECTOR GENERAL OF INVESTIGATION Vs COCA-COLA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 72
Tribunals and Commissions02 Jul 2001N.O.E. discharged
G.M.EYEWEAR PVT. LTD. Vs U.P.State Electricity Board
National Consumer Disputes Redressal Commission · 2001 1 CPC 611 : 2002 3 CPJ 69