Tribunals and Commissions07 Aug 2001Appeal dismissed
New India Assurance Co. Ltd. Vs LALIT M.BHAMBANI
National Consumer Disputes Redressal Commission · 2001 3 CPR 121 : 2002 0 CTJ 24 : 2002 1 CLT 649 : 2002 1 CPC 188 : 2002 1 CPJ 23
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 17 of 46
Tribunals and Commissions07 Aug 2001Appeal dismissed
MANJULABEN KANTIBHAI PATEL Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 3 CPR 65 : 2002 1 CPJ 3 : 2002 3 CLT 29
Tribunals and Commissions07 Aug 2001Complaint allowed
INDERJIT KAUR Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CLT 428 : 2002 1 CPC 355 : 2002 2 CPJ 292
Tribunals and Commissions07 Aug 2001N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs MARUDHAR SERVICE LIMITED
National Consumer Disputes Redressal Commission · 2002 2 CPJ 30 : 2003 1 CLT 522
Tribunals and Commissions07 Aug 2001Appeals partly allowed
M.P.URJA VIKAS NIGAM Vs PHOOL SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPR 202 : 2002 1 CPC 230 : 2002 1 CPJ 318 : 2002 2 CLT 174
Tribunals and Commissions06 Aug 2001Appeal dismissed
H.C.L. LIMITED Vs KRISHNA XEROX SERVICE
National Consumer Disputes Redressal Commission · 2002 2 CPC 183 : 2002 2 CPJ 216
Tribunals and Commissions06 Aug 2001Appeal dismissed with costs
KYRGYZSTAN AIRLINES Vs RAMESH BEHL
National Consumer Disputes Redressal Commission · 2002 0 CTJ 657 : 2002 1 CLT 351 : 2002 1 CPC 256 : 2002 1 CPJ 108
Tribunals and Commissions06 Aug 2001Complaint disposed of
HINDUSTAN ZINK LTD. Vs Oriental Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 577 : 2003 2 CLT 94
Tribunals and Commissions06 Aug 2001Appeal dismissed
Oriental Insurance Co. Ltd. Vs New Mangalore Port Trust
National Consumer Disputes Redressal Commission · 2002 2 CPJ 1
Tribunals and Commissions06 Aug 2001Revision Petition dismissed
HOUSING BOARD, HARYANA Vs HOUSING BOARD COLONY WELFARE ASSOCIATION
National Consumer Disputes Redressal Commission · 2002 1 CPJ 70
Tribunals and Commissions06 Aug 2001Application dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Usha International LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPC 674 : 2002 2 CPJ 29
Tribunals and Commissions06 Aug 2001
R K MITTAL Vs S P Kjain
National Consumer Disputes Redressal Commission · 2001 2 CPC 666 : 2001 3 CPJ 46 : 2001 3 CPR 43
Tribunals and Commissions03 Aug 2001Petition dismissed
CAMA BUILDERS Vs RAGHAVAN GOPALAKRISHNAN
National Consumer Disputes Redressal Commission · 2001 3 CPR 51 : 2002 1 CPJ 21 : 2002 2 CLT 101
Tribunals and Commissions03 Aug 2001Complaint dismissed
Jasbir Singh Vs Om Prakash
National Consumer Disputes Redressal Commission · 2002 1 CLT 702 : 2002 1 CPJ 12
Tribunals and Commissions03 Aug 2001Revision Petition dismissed with costs
N.S.C. LTD. Vs Guruswamy
National Consumer Disputes Redressal Commission · 2001 3 CPR 54 : 2002 1 CPJ 13 : 2002 2 CLT 130
Tribunals and Commissions03 Aug 2001
B.S.SUNDARAVADIVEL MUDALIAR AND SONS Vs A.P.FOREST DEVELOPMENT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 2 : 2001 2 CPC 563 : 2001 3 CPJ 17 : 2001 3 CPR 35 : 2002 0 ACJ 37 : 2002 1 CPJ 4
Tribunals and Commissions02 Aug 2001Complaint dismissed
SURAJ ENTERPRISES PRIVATE LIMITED Vs PUNJAB SMALL INDUSTRIES And EXPORT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2001 3 CLT 470 : 2002 1 CPC 437 : 2002 1 CPJ 481
Tribunals and Commissions02 Aug 2001Appeal disposed of
Ashok Kumar Mahajan Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2002 1 CPC 351 : 2002 1 CPJ 226 : 2002 2 CLT 67
Tribunals and Commissions02 Aug 2001Ordered accordingly
GHAZIABAD DEVELOPMENT AUTHORITY Vs Satish Chandra Gupta
National Consumer Disputes Redressal Commission · 2001 3 CPR 81 : 2002 1 CPC 584 : 2002 1 CPJ 28 : 2002 2 CLT 251
Tribunals and Commissions02 Aug 2001Appeal dismissed with costs
LUCKNOW VIKAS PRADHIKARAN Vs RAM PRAKASH SRIVASTAVA
National Consumer Disputes Redressal Commission · 2002 1 CPJ 74