Tribunals and Commissions21 Aug 2001
VIDYA SAGAR Vs CHANDIGARH HOUSING BOARD
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 3 : 2002 0 ACJ 101 : 2002 0 CTJ 231 : 2002 2 CPC 104 : 2002 2 CPJ 41
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 15 of 46
Tribunals and Commissions20 Aug 2001
H. R. Khurana Vs Union of India and others
National Consumer Disputes Redressal Commission · 2002 1 CPC 362 : 2002 2 AWC 127
Land Acquisition Act, 1894, Section 4 - Publication of preliminary notification and powers of officers thereupon.
Tribunals and Commissions20 Aug 2001
Akhil Bhartiya Grahak Panchayat and another Vs Sevayan Nursing Home and others
National Consumer Disputes Redressal Commission · 2002 1 CPC 367 : 2002 2 AWC 130
Consumer Protection Act, 1986, Section 2 - Definitions
Tribunals and Commissions20 Aug 2001Complaint allowed
BIJENDRA KUMAR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2002 1 CPJ 330
Tribunals and Commissions20 Aug 2001Revision Petition dismissed
New India Assurance Co. Ltd. Vs RAMACHANDRAN And CO.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 84
Tribunals and Commissions20 Aug 2001Appeal dismissed
Life Insurance Corporation of India Vs Prakash Chand
National Consumer Disputes Redressal Commission · 2002 1 CPJ 338
Tribunals and Commissions20 Aug 2001Dismissed
UNIKRISHNAN Vs PROMPT INDIA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 127
Tribunals and Commissions20 Aug 2001Appeal partly allowed
MAGAN VERMA Vs MODERN SYNTEX (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2002 1 CLT 365 : 2002 1 CPC 337 : 2002 1 CPJ 241
Tribunals and Commissions20 Aug 2001Appeal dismissed
New India Assurance Co. Ltd. Vs MUKESH CONSTRUCTION COMPANY
National Consumer Disputes Redressal Commission · 2001 3 CPR 130 : 2002 0 CTJ 14 : 2002 1 CPC 388 : 2002 2 CLT 197 : 2002 2 CPJ 14
Tribunals and Commissions20 Aug 2001Petition dismissed
VIDYA SAGAR Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · (2001) 08 NCDRC CK 0010
Tribunals and Commissions17 Aug 2001Appeal dismissed
MAHANA TRANSPORT CO. Vs BABULAL SANTOSH KUMAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 80
Tribunals and Commissions17 Aug 2001Appeal partly allowed
SHATABDI TRAVELS Vs Arvind Kumar Gupta
National Consumer Disputes Redressal Commission · 2003 1 CPJ 502
Tribunals and Commissions17 Aug 2001Appeal dismissed
Union of India Vs AZAB SINGH RAWAT
National Consumer Disputes Redressal Commission · 2002 2 CPJ 266
Tribunals and Commissions17 Aug 2001Appeal allowed
Biswanath Chakraborty Vs CHINA SINHA
National Consumer Disputes Redressal Commission · 2001 3 CLT 368 : 2001 3 CPR 216 : 2002 2 CPJ 329
Tribunals and Commissions16 Aug 2001Appeal dismissed
RAMESH BHAI VRAJLAL RANPURA Vs GUJARAT INDUSTRIAL DEVELOPMENT CORPN.
National Consumer Disputes Redressal Commission · 2001 3 CPR 129 : 2002 1 CPC 386 : 2002 2 CLT 187 : 2002 2 CPJ 12
Tribunals and Commissions16 Aug 2001Appeal dismissed
Jagdish Prasad Vs RAM ADHAR YADAV
National Consumer Disputes Redressal Commission · 2002 2 CPJ 473 : 2003 1 CLT 82
Tribunals and Commissions16 Aug 2001Appeal allowed
ARUNJEEV SINGH WALIA Vs PEPSU ROAD TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2002 2 CPJ 427
Tribunals and Commissions14 Aug 2001Complaint dismissed
UNIVERSAL CYBER INFOWAY LTD. Vs SATYAM INFOWAY LTD.
National Consumer Disputes Redressal Commission · 2001 3 CLT 478 : 2002 1 CPC 305 : 2002 1 CPJ 340 : 2002 1 CPR 15
Tribunals and Commissions14 Aug 2001Complaint disposed of
DEEPAK KAUL SQH Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2002 1 CPJ 47
Tribunals and Commissions14 Aug 2001Appeal allowed
OM PRAKASH SINGH Vs BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 287