Tribunals and Commissions28 Sept 2001
ASSOCIATED CEMENT COMPANIES LTD. Vs MADHAV J.DEWOOLKAR
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 24 : 2002 0 CTJ 731 : 2002 2 CPC 302 : 2002 2 CPR 78 : 2002 3 CLT 674 : 2002 3 CPJ 163
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2001
917 judgments · page 10 of 46
Tribunals and Commissions27 Sept 2001Appeal dismissed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs Asha Singh
National Consumer Disputes Redressal Commission · 2002 1 CPJ 403
Tribunals and Commissions27 Sept 2001O.P.disposed of accordingly
ROBET D.W.FROST Vs JACK JACOB SHEMESH
National Consumer Disputes Redressal Commission · 2002 3 CPJ 386
Tribunals and Commissions27 Sept 2001Revision Petition dismissed
Lekshmanan Vs R. SREEKANTAN M.S.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 26
Tribunals and Commissions27 Sept 2001Disposed Of
ZENITH COMPUTERS LTD Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 283
Tribunals and Commissions27 Sept 2001Appeal dismissed
SHIVRAJ C.SHALASKAR Vs Divisional Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 298
Tribunals and Commissions26 Sept 2001Appeal dismissed
SHASHI KIRAN RATTAN Vs SWASTIK CONSTRUCTION
National Consumer Disputes Redressal Commission · 2004 1 CPJ 31
Tribunals and Commissions26 Sept 2001Appeal disposed of
Senior Divisional Manager, LIC of India Vs Surekha
National Consumer Disputes Redressal Commission · 2003 1 CPJ 627
Tribunals and Commissions26 Sept 2001Complaint dismissed
Titagarh Industries Limited Vs VOLTAMP ELECTRICAL PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 1 CPJ 424 : 2002 2 CLT 620
Tribunals and Commissions26 Sept 2001Ordered accordingly
KALAWATI Vs UNITEDVAISH CO-OPERATIVE THRIFT And CREDIT SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPR 194 : 2002 0 CTJ 477 : 2002 1 CLT 101 : 2002 1 CPC 211 : 2002 1 CPJ 71
Tribunals and Commissions26 Sept 2001Revisions Petition dismissed
MANAGING DIRECTOR, KERALA AUTOMOBILES LTD. Vs P.S.HARINDRA PRAKAS
National Consumer Disputes Redressal Commission · 2002 1 CPC 286 : 2002 1 CPR 22 : 2002 3 CPJ 203
Tribunals and Commissions26 Sept 2001
UNION OF INDIA Vs RAMJI ENTERPRISES
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 9
Tribunals and Commissions25 Sept 2001Appeals dismissed
DOLLY AGGARWAL Vs State of Haryana
National Consumer Disputes Redressal Commission · 2004 1 CLT 669 : 2004 1 CPJ 17
Tribunals and Commissions25 Sept 2001Appeal dismissed
KRUSHNAKUMAR M.SHARMA Vs SIPANY AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 137
Tribunals and Commissions25 Sept 2001Appeal partly allowed
STANDARD CHARTERED GRINDLAYS BANK LTD. Vs H.B. IMPEX PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2002 0 CTJ 106 : 2004 1 CPC 191 : 2004 1 CPJ 13
Tribunals and Commissions25 Sept 2001
UNITED INDIA INSURANCE CO. LTD. Vs KAMLESH GOVINDLAL PATEL
National Consumer Disputes Redressal Commission · 2001 0 NCDRC 5 : 2002 3 CPJ 160
Tribunals and Commissions24 Sept 2001Appeal allowed
Indian Airlines Ltd. Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2002 1 CPR 311 : 2003 3 CPJ 606
Tribunals and Commissions24 Sept 2001Appeal disposed of
L.I.C. Of India Vs Tajdin Javerbhai Mavany
National Consumer Disputes Redressal Commission · 2002 3 CPJ 162
Tribunals and Commissions24 Sept 2001Dismissed
RAHUL RUBBER INDUSTRIES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 18
Tribunals and Commissions24 Sept 2001Appeal allowed
State Bank of India Vs PRAFUL JAIN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 96